High Courts26 Sept 2025Disposed Of
Sandvik Intellectual Property AB Vs Bhanwar Lal Dhabhai And Ors
Delhi High Court · (2025) 09 DEL CK 0711
Code of Civil Procedure, 1908 - Order 8 Rule 10Delhi High Court (Original Side) Rules, 2018 - Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 150 of 348
High Courts26 Sept 2025
Chameli Devi Vs Ashwani Kumar & Anr
Delhi High Court · (2025) 09 DEL CK 0710
Constitution of India, 1950 - Article 227
High Courts26 Sept 2025Allowed
Helsinn Healthcare SA Vs AET Laboratories Private Limited & Anr
Delhi High Court · (2025) 09 DEL CK 0709
Code of Civil Procedure, 1908 - Section 20, 20(c), Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patents Act, 1970 - Section 2(t), 29, 48
High Courts26 Sept 2025
Manish Kumar Giri Alias Sabi Giri Vs Union Of India And Ors
Delhi High Court · (2025) 09 DEL CK 0708
Constitution of India, 1950 - Article 32, 226, 227, 323A, 323BNavy Act, 1957 - Section 9Armed Forces Tribunal Act, 2007 - Section 5(2), 14, 30, 31
High Courts26 Sept 2025Dismissed
M/s Den Digital Entertainment Networks Pvt Ltd Vs M/S Explorer Associates & Anr
Delhi High Court · (2025) 09 DEL CK 0707
Constitution of India, 1950 - Article 227
High Courts25 Sept 2025Disposed Of
Manish Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1476
Constitution of India-Article 46
High Courts25 Sept 2025Dismissed
Ranjit Bajaj Vs All India Football Federation & Ors.
Delhi High Court · (2025) 09 DEL CK 1473
Constitution of India-Article 226, 19(1)(g), Part IIINational Sports Development Code of India, 2011
High Courts25 Sept 2025Dismissed
K.A. Thomas & Anr. Vs LIC Housing Finance Ltd
Delhi High Court · (2025) 09 DEL CK 1414
Constitution of India-Article 227CPC-Order I Rule 10, VIII Rule 1, VIII Rule 10Commercial Courts Act-Section 16
High Courts25 Sept 2025Dismissed
M/S Karshivnik International Pvt Ltd Vs M/S Golf International
Delhi High Court · (2025) 09 DEL CK 1413
CPC-Order VII Rule 14
High Courts25 Sept 2025Dismissed
Sharad Kapoor, Proprietor Of M/s Ace Electronics Vs Pramod Telecom Private Limited
Delhi High Court · (2025) 09 DEL CK 1411
CPC-Order V Rule 20Constitution of India-Article 227
High Courts25 Sept 2025
Vinod Mehra Vs Arun Mehra
Delhi High Court · (2025) 09 DEL CK 1409
CPC-Order VIII Rule 1A
High Courts25 Sept 2025Dismissed
Santosh Chaudhary Vs State
Delhi High Court · (2025) 09 DEL CK 1401
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 528NDPS Act-Section 20, 37, 41(2), 42, 50, 52-A, 54Code of Criminal Procedure
High Courts25 Sept 2025Allowed
Simranpal Singh Dua & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1383
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts25 Sept 2025Allowed
Sh Sanjeev Kumar & Ors. Vs The State Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1382
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts25 Sept 2025Allowed
Abhilash Agrawal & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1380
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34, 506Code of Criminal Procedure, 1973-Section 482
High Courts25 Sept 2025Allowed
Vipin Kumar Chotala & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 09 DEL CK 1379
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A/406/34Dowry Prohibition Act-Section 4
High Courts25 Sept 2025Allowed
Nishchaiy Behl & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1378
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 354, 377, 34Code of Criminal Procedure-Section 482
High Courts25 Sept 2025Allowed
Manish Kumar & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1376
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts25 Sept 2025Allowed
Sudesh & Ors. Vs Sh. Vijender Singh & Ors.
Delhi High Court · (2025) 09 DEL CK 1538
Delhi High Court Act, 1966-Section 10Delhi High Court RulesCode of Civil Procedure, 1908-Order XVI Rule 1, XVI Rules 10 and 12, Section 151
High Courts25 Sept 2025Dismissed
Tikka Brijinder Singh Bedi Vs Jyotsna Bedi
Delhi High Court · (2025) 09 DEL CK 1592
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XXI Rule 103, Section 47Negotiable Instruments Act, 1881-Section 138