High Courts26 Sept 2025Dismissed
State Of Delhi Vs Shyam & Anr.
Delhi High Court · (2025) 09 DEL CK 1535
Indian Penal Code, 1860-Section 308, 323, 325, 34CrPC-Section 313
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 148 of 348
High Courts26 Sept 2025Disposed Of
Hotels.Com, LP Vs Barath M L & Anr.
Delhi High Court · (2025) 09 DEL CK 1537
Code of Civil Procedure, 1908-Order XIII-A, Rules 3, 6(1)(a), Section 151Delhi High Court (Original Side) Rules, 2018-Rule 3Trade Marks Act, 1999-Section 29
High Courts26 Sept 2025
Ex Const Amit Kumar Vs Union Of India & Ors.
Delhi High Court · 2025 INSC 554
Constitution of India-Article 226Indian Penal Code, 1860-Section 307CRPF Act, 1949-Section 11(1)
High Courts26 Sept 2025Allowed
Tata Sons Private Limited & Anr. Vs Svera Agro Limited & Anr.
Delhi High Court · (2025) 09 DEL CK 1594
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Section 151Trade Marks Act, 1999-Section 2(1)(zg), 11(6)
High Courts26 Sept 2025Dismissed
Nazakat Ali Vs State Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1590
Cr.P.C.-Section 145, 107, 150, 91BNSS-Section 179
High Courts26 Sept 2025Allowed
The Trustees Of Princeton University Vs The Vagdevi Educational Society & Ors.
Delhi High Court · (2025) 09 DEL CK 1547
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Societies Registration Act, 1860Trade Marks Act, 1999-Sections 2(2), 2(2)(b), 2(2)(c), 2(2)(c)(ii), 7(7), 7(9), 11, 11(6), 11(9)(v), 28(1), 29, 29(2), 29(6), 34 and 34(a)
High Courts26 Sept 2025Dismissed
Union Of India & Ors. Vs WO Bharat Singh Retd
Delhi High Court · (2025) 09 DEL CK 1549
Constitution of India-Article 226
High Courts26 Sept 2025Disposed Of
Naveen Vedi Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1555
BSF Act, 1968-Section 117(1), 117(2), 118
High Courts26 Sept 2025Allowed
A K Dixit Vs Commissioner North Delhi Municipal Corporation
Delhi High Court · (2025) 09 DEL CK 1556
FR-FR 56(j)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 311(2)
High Courts26 Sept 2025Disposed Of
Attar Singh Vs Union Of India & Ors
Delhi High Court · (2025) 09 DEL CK 1558
High Courts26 Sept 2025Disposed Of
Ultrahuman Healthcare Pvt Ltd Vs Oura Health Oy & Anr.
Delhi High Court · (2025) 09 DEL CK 1559
High Courts26 Sept 2025
Lalan Ram Vs State
Delhi High Court · (2025) 09 DEL CK 1565
IPC-Section 307, 34Cr.P.C.-Section 428, 161
High Courts26 Sept 2025Allowed
Ajeet Singh Vs Delhi Subordingate Services Selection Board (DSSSB) & Anr.
Delhi High Court · (2025) 09 DEL CK 1566
High Courts26 Sept 2025Dismissed
Afzal Vs State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 1567
IPC-Sections 392, 397, 411, 34Cr.P.C-Section 428
High Courts26 Sept 2025Partly Allowed
Sher Singh Vs State (NCT) Of Delhi
Delhi High Court · (2025) 09 DEL CK 1569
B.N.S.S. 2023-Section 415(2), 528IPC-Sections 392, 397, 411, 34, 313Arms Act, 1959-Sections 25, 54, 59
High Courts26 Sept 2025Partly Allowed
Tara Dutt Vs State
Delhi High Court · 2009 INSC 1421
Prevention of Corruption Act, 1988-Section 7, 8, 9, 10, 11, 12, 13, 14, 20, 20(2)Indian Penal Code-Section 107, 116, 120A, 120B, 161, 165, 165A, 161 to 165ACr.P.C-Section 161, 313
High Courts26 Sept 2025Allowed
Kapil Chopra Vs Sanjiv Rawal
Delhi High Court · (2025) 09 DEL CK 1572
Code of Criminal Procedure, 1973-Section 482, 200Indian Penal Code, 1860-Section 288, 506(I), 34, 503
High Courts26 Sept 2025Allowed
Sushil Kumar Jain Vs South DMC & Anr.
Delhi High Court · (2025) 09 DEL CK 1576
CCS (Pension) Rules, 1972-Rule 48FR-FR 56(j)Constitution of India-Article 311(2)
High Courts26 Sept 2025Dismissed
Gopal Dikshit Vs Central Bureau Of Investigation
Delhi High Court · (2025) 09 DEL CK 1577
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 197IPC-Sections 120B, 420, 468, 471Prevention of Corruption Act, 1988-Sections 13(1), 13(2), 19(3)(C)
High Courts26 Sept 2025Allowed
Suraj Prakash Sagta Vs North Delhi Municipal Corporation
Delhi High Court · (2025) 09 DEL CK 1580
CCS (Pension) Rules, 1972-Rule 48FR-FR 56(j)Right to Information Act, 2005