High Courts26 Sept 2025Dismissed

Neelam Rawat Vs The State Of Nct

Delhi High Court · (2025) 09 DEL CK 1381

Code of Criminal Procedure, 1973-Section 156(3)Constitution of India-Articles 226, 227Indian Penal Code, 1860-Section 304
High Courts26 Sept 2025Dismissed

Anuj @Manoj Vs State Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1524

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 84Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 3(5)Indian Penal Code, 1860-Sections 307, 302, 392, 341, 506, 34
High Courts26 Sept 2025Dismissed

Ashwani @ Sunny Vs The State Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1526

Code of Criminal Procedure, 1973-Section 389Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430Protection of Children from the Commission of Sexual Offences Act, 2012-Section 6
High Courts26 Sept 2025Allowed

Bed Ram Vs UOI & Anr.

Delhi High Court · (2025) 09 DEL CK 1532

Land Acquisition Act, 1894-Section 4, 6, 9, 10, 11, 17, 18, 23, 24, 28, 28A, 48(1), 54Delhi Land Reforms Act, 1954