High Courts06 Oct 2025
Pr. Commissioner Of Income Tax 1Vs M/s Agroha Fincap Ltd.
Delhi High Court · (2025) 10 DEL CK 1242
Income Tax Act, 1961 - Section 68, 143(1), 147, 148, 151, 151(1), 151A, 250, 260A, 271(1)(c)
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 145 of 348
High Courts06 Oct 2025Dismissed
Ashok Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 1241
High Courts06 Oct 2025Dismissedd
Satish @ Lalla @ Kari Vs State Of Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1236
Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 307Arms Act, 1959 - Section 25(1B)(a), 27, 39
High Courts06 Oct 2025Dismissedd
Rahul Tomar Vs State
Delhi High Court · (2025) 10 DEL CK 1235
Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 376, 506
High Courts06 Oct 2025Allowed
Rajendra Singh Vs State ( Govt Of Nct Of Delhi)
Delhi High Court · (2025) 10 DEL CK 1346
Code of Criminal Procedure, 1973 - Section 164, 294, 374, 428Indian Penal Code, 1860 - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 2(d), 6, 7, 9, 10
High Courts06 Oct 2025Allowed
Megha Engineering And Infrastructure Ltd Vs Income Tax Settlement Commission & Ors
Delhi High Court · (2025) 10 DEL CK 1345
Constitution of India, 1950 - Article 14, 19 (l)(g), 20, 20(3), 21, 110, 300AIncome Tax Act, 1961 - Section 119(2)(b), 142(1), 143(2), 153A, 153C, 245A, 245AA, 245C, 245D(2C), 245C(5), 245D, 245D(1), 245D(2C), 245(D)(4), 245A(eb), 245HA(1)Finance Act, 2021 - Section 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73
High Courts06 Oct 2025Allowed
M/s KCA Infrastructure & Anr Vs HDB Financial Services Limited
Delhi High Court · (2025) 10 DEL CK 1344
Code of Civil Procedure, 1908 - Order 7 Rule 10Arbitration and Conciliation Act, 1996 - Section 9, 20(2), 34, 37(1)(c), 42
High Courts06 Oct 2025Disposed Of
Acme India Vs Union Of India, Department Of Revenue & Ors
Delhi High Court · (2025) 10 DEL CK 1342
Constitution of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 74(1), 107
High Courts06 Oct 2025Disposed Of
Ms Markex Branding Solutions Pvt Ltd Vs DGST Commissioner & Ors
Delhi High Court · (2025) 10 DEL CK 1341
Constitution of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 107, 168A
High Courts06 Oct 2025Disposed Of
Nitco Logistics Pvt Ltd Vs Commissioner Of Customs Airport And General
Delhi High Court · (2025) 10 DEL CK 1340
High Courts06 Oct 2025Disposed Of
Shriom Dalal Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2025) 10 DEL CK 1339
High Courts06 Oct 2025Dismissed
SGT Ankit Kumar Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 1338
High Courts06 Oct 2025Dismissed
Juglal Ram Chander Vs Surinder Pal Jain
Delhi High Court · (2025) 10 DEL CK 1337
Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(7), 25B, 25(4), 25(5), 25B(8)
High Courts06 Oct 2025Allowed
Indira Gandhi National Open University And Ors Vs Dr. T.R Srinivasan And Ors
Delhi High Court · (2025) 10 DEL CK 1335
Code of Civil Procedure, 1908 - Section 151Indira Gandhi National Open University Act, 1985 - Section 2(5), 2(p), 5(l)(vi), 17(14), 17(9), 24(d), 25(4), 26, 26(1), 26(2), 26(3), 26(4), 40(1)
High Courts06 Oct 2025Dismissed
Sh. Jalauddin @ Pappu Vs State
Delhi High Court · (2025) 10 DEL CK 1234
Code of Criminal Procedure, 1973 - Section 164, 428Indian Penal Code, 1860 - Section 376, 377Protection of Children from Sexual Offences Act, 2012 - Section 2(d), 6
High Courts06 Oct 2025Disposed Of
Dinesh Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 1233
High Courts06 Oct 2025Disposed Of
Deepti & Anr Vs Tata Power Delhi Distribution Ltd. & Ors
Delhi High Court · (2025) 10 DEL CK 1232
High Courts06 Oct 2025Disposed Of
Poonam Bhargava Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 1231
Aircraft Rules, 1937 - Rule 91
High Courts27 Sept 2025
Pinki Vs The State Of NCT Of Delhi
Delhi High Court · 2024 INSC 48
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120BCr.P.C.-Section 156(3)
High Courts27 Sept 2025Dismissed
Ekoh Collins Chidubem & Anr. Vs Narcotics Control Bureau
Delhi High Court · (2025) 09 DEL CK 1527
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 23, 29, 37, 37(1)(b), 52A, 67Constitution of India-Article 21