High Courts06 Oct 2025Partly Allowed
Aadil @ Nauserwa Vs State
Delhi High Court · (2025) 10 DEL CK 2272
IPC-Section 377/34, 506/34, 363/34, 377, 506, 34POCSO Act-Section 6, 2(d), 9(g), 10Cr.P.C.-Section 428, 164, 313, 161
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 144 of 348
High Courts06 Oct 2025Partly Allowed
Jeetu Ranjeet Vs State NCT Of Delhi
Delhi High Court · (2025) 10 DEL CK 2275
IPC-Section 506POCSO Act-Section 2(d), 5(m), 6, 10Cr.P.C.-Section 161, 164, 294, 313, 428
High Courts06 Oct 2025
Hussain Ahmad & Ors. Vs State
Delhi High Court · (2025) 10 DEL CK 2276
IPC-Section 307, 34, 324Cr.P.C.-Section 161
High Courts06 Oct 2025
Rahul Tomar Vs State
Delhi High Court · (2025) 10 DEL CK 2280
Cr.P.C.-Section 374(2), 313IPC-Section 376, 506
High Courts06 Oct 2025Dismissed
Radha Kishan Joshi Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2282
Code of Civil Procedure, 1908-Order XLVII Rule (1)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
High Courts06 Oct 2025Allowed
Megha Engineering And Infrastructure Ltd. Vs Income Tax Settlement Commission & Ors.
Delhi High Court · (2025) 10 DEL CK 2283
Income Tax Act, 1961-Chapter XIX-A, Section 132, 142(1), 143(2), 148, 153A, 153C, 192(2)(b), 119, 119(2)(b), 245A, 245A(b), 245A(eb), 245AA, 245B(1), 245BC, 245BD, 245C, 245C(5), 245D, 245D(1), 245D(2B), 245D(2C), 245D(4), 245D(9), 245D(11), 245HA(1), 245M, 245M(2), 245A to 245M, Explanation (iiia) to Section 245A(b)Finance Act, 2021-Sections 62 to 73Finance Act, 2007
High Courts06 Oct 2025Dismissed
The Commissioner Of Income Tax (International Taxation)-1, New Delhi Vs M/s Expeditors International Of Washington Inc.
Delhi High Court · (2025) 10 DEL CK 2240
Income Tax Act, 1961-Section 260A, 40(a)(i), 234A, 234B, 270A
High Courts06 Oct 2025Dismissed
Ashok Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 2237
High Courts06 Oct 2025Allowed
Pr. Commissioner Of Income Tax – 1 Vs M/S Agroha Fincap Ltd.
Delhi High Court · (2025) 10 DEL CK 2248
Income Tax Act, 1961-Section 260A, 143(1), 147, 148, 68, 271(1)(c), 250, 151, 151(1), 151A
High Courts06 Oct 2025Disposed Of
M/s KCA Infrastructure & Anr. Vs HDB Financial Services Limited
Delhi High Court · (2025) 10 DEL CK 2250
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 9, 42, 20(2), Part I, Clause 22 of the Fifth ScheduleCode of Civil Procedure, 1980-Order VII Rule 10
High Courts06 Oct 2025Dismissed
Satish @ Lalla @ Kari Vs State Of NCT Of Delhi
Delhi High Court · (2025) 10 DEL CK 2254
IPC-Section 307Arms Act-Section 25(1-B)(a), 27, 39Cr.P.C.-Section 428, 313
High Courts06 Oct 2025Disposed Of
M/S Balaji Enterprises Vs The Principal Commissioner, DGGI, Meerut Zonal Unit & Ors.
Delhi High Court · (2025) 10 DEL CK 2258
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 67, 67(3), 67(4), 67(5)
High Courts06 Oct 2025Disposed Of
Elxir Trading Pvt. Ltd Vs Kent Ro Systems Ltd & Ors
Delhi High Court · (2025) 10 DEL CK 2310
High Courts06 Oct 2025Disposed Of
M/s Nohar Chand Loha Bhandar & Ors. Vs M/s Shri Bajrang Power and Ispat Ltd
Delhi High Court · (2025) 10 DEL CK 2308
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts06 Oct 2025Disposed Of
Shadab Khan & Anr. Vs Santosh & Ors.
Delhi High Court · 2025 INSC 1070
Motor Vehicles Act, 1988-Section 173
High Courts06 Oct 2025Dismissed
Sh. Samarendra Das Vs M/s Win Medicare Pvt. Ltd.
Delhi High Court · (2025) 10 DEL CK 2303
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(s)Sales Promotion Employees (Conditions of Service) Act, 1976-Section 6(2)
High Courts06 Oct 2025Dismissed
Sgt Ankit Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2302
High Courts06 Oct 2025Dismissed
Siju Thomas Vs Batra Hospital And Medical Research Centre
Delhi High Court · (2025) 10 DEL CK 2297
Industrial Disputes Act-Section 33, 33(1), 33(2)Constitution of India-Article 226
High Courts06 Oct 2025Dismissed
Sumitra Senior Citizen Vs Sunita & Ors.
Delhi High Court · (2025) 10 DEL CK 2291
Code of Civil Procedure, 1908-Section 115, 11, Order XII Rule 6, 151, XXXIX Rule 1 and 2, I Rule 10
High Courts06 Oct 2025Dismissed
Harshit Finvest Pvt Ltd Vs Assistant Commissioner Of Income Tax Circle 10 1 New Delhi & Anr
Delhi High Court · (2025) 10 DEL CK 1336
Constitution of India, 1950 - Article 14Income Tax Act, 1961 - Section 143(1)