High Courts06 Oct 2025Disposed Of
Resident Welfare Association, E-Block, Preet Vihar, Delhi Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 2220
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 143 of 348
High Courts06 Oct 2025Disposed Of
Mirza Islam Baig Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 2219
High Courts06 Oct 2025Disposed Of
Dinesh Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 2218
High Courts06 Oct 2025Disposed Of
Poonam Bhargava Vs The Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2217
Aircraft Rules, 1937-Rule 91
High Courts06 Oct 2025Dismissed
Sh. Pritpal Singh Vs Mrs. Jupinder Kaur Maker & Anr.
Delhi High Court · 2007 INSC 426
Code of Civil Procedure, 1908-Section 151, 2(2), 47, 114, 152, Order XXIII Rule 1, XXIII Rule 3, XXI, XX Rule 6A(2), XX Rule 3, XLVII
High Courts06 Oct 2025Dismissed
Harshit Finvest Pvt Ltd Vs Assistant Commissioner Of Income Tax Circle 10 1 New Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2197
Income Tax Act, 1961-Sections 147, 148, 148A(1), 148A(3), 149, 143(1), 151, 133(6), 68, 69C, 132Companies Act, 2013-Section 179Constitution of India-Article 14
High Courts06 Oct 2025Allowed
Commissioner Of Customs, Inland Container Depot (Export) Tughlakabad, Delhi Vs Sudhir Gulati
Delhi High Court · (2025) 10 DEL CK 2193
Customs Act, 1962-Section 2(34), 5, 6, 17, 28, 28(4), 28(11), Explanation 2 to Section 28, 130Customs (Amendment and Validation) Act, 2011-Section 28(11)Finance Act, 2011
High Courts06 Oct 2025Disposed Of
Zafaruddin Khan Faizan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 2192
Constitution of India-Article 227
High Courts06 Oct 2025Dismissed
Medical Council Of India Vs Dr Meenakshi Gautham & Anr
Delhi High Court · (2025) 10 DEL CK 2191
Contempt of Courts Act, 1971-Section 19(1)(a), 19(1), 19IMC Act-Section 11(2)Indian Nursing Council Act, 1947
High Courts06 Oct 2025Disposed Of
M/s. Pitamber Solvex Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2187
Constitution of India-Article 226, 14, 19(6)
High Courts06 Oct 2025Dismissed
Daulat Ram Dharam Bir Auto Pvt Ltd & Ors Vs Pivotal Infrastructure Pvt Ltd & Ors
Delhi High Court · (2025) 10 DEL CK 2183
Arbitration and Conciliation Act, 1996-Section 17, 34, 11(6), 9, 37(2)(b)CPC-Order XXXVIII Rule 5, XXXIX Rules 1 & 2
High Courts06 Oct 2025Allowed
Rahis Mirza @ Kamal Vs S. Parambir Singh
Delhi High Court · (2025) 10 DEL CK 2181
Negotiable Instruments Act, 1881-Section 138
High Courts06 Oct 2025Allowed
Indira Gandhi National Open University & Ors. Vs Dr. T.R Srinivasan & Ors.
Delhi High Court · (2025) 10 DEL CK 2177
Indira Gandhi National Open University Act, 1985-Section 2(f), 2(p), 5(1)(v), 5(1)(vi), 24(d), 25(3), 25(4), 26, 26(1), 26(2), 26(3), 26(4), 30(1), 40(1), 40(2), Statute 12, Statute 12(4), Statute 13, Statute 17, Statute 17(9), Statute 17(12), Statute 17(14), Statute 18, Statute 26UGC Regulations on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2010Right to Information Act, 2005
High Courts06 Oct 2025Disposed Of
Shubham Agarwal Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 2176
Civil Service Examination Rules
High Courts06 Oct 2025Dismissed
Midas Touch Metalloys Pvt. Ltd. Vs FMI Limited
Delhi High Court · (2025) 10 DEL CK 2174
High Courts06 Oct 2025Dismissed
Sushil Sharma Vs Commissioner Of Customs [Export]
Delhi High Court · (2025) 10 DEL CK 2171
Customs Act, 1962-Section 130, 111(d), 111(m), 112(a), 112(b)Custom House Agent Regulation 2004Customs Brokers Licensing Regulations, 2018
High Courts06 Oct 2025Disposed Of
Vaibhav Malik Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 10 DEL CK 2265
High Courts06 Oct 2025Dismissed
Rajendra Singh Vs The State ( Govt Of NCT Of Delhi)
Delhi High Court · 2025 INSC 802
Code of Criminal Procedure, 1973-Section 374, 428, 294, 164, 311, 386(b)(iii), 401Indian Penal Code-Section 376, 306POCSO Act-Section 2(d), 6, 7, 9, 10
High Courts06 Oct 2025Dismissed
Baniya @ Raju Vs State (GNCT Of Delhi)
Delhi High Court · (2025) 10 DEL CK 2270
IPC-Section 366, 376, 376(2)(i), 376(2)(l)POCSO Act-Section 4, 5(k), 5(m), 6, 8, 29Cr.P.C.-Section 161, 164, 313, 428
High Courts06 Oct 2025Dismissed
Sh. Jalauddin @ Pappu Vs State
Delhi High Court · (2025) 10 DEL CK 2271
POCSO Act-Section 6, 2(d)IPC-Section 376, 377Cr.P.C.-Section 428, 164