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Delhi High Court judgments, 2025

6,957 judgments · page 141 of 348

High Courts08 Oct 2025Dismissed

Indian Oil Corporation Limited Vs Man Industries (India) Limited

Delhi High Court · (2025) 10 DEL CK 2243

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2)(b), 34(3), 36, 12(5), 12(1) to 12(4), 12(4), 13, 13(2), 14, 14(1)(a), 16(2), 18, 4, 7, 29, 29A, 29A(3), Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)Arbitration and Conciliation (Amendment) Ordinance, 2015
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High Courts08 Oct 2025Disposed Of

Pradeep Rana Vs State (Delhi Administration)

Delhi High Court · (2025) 10 DEL CK 2251

Code of Criminal Procedure, 1973-Section 439, 483, 41, 41A, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 420, 409, 468, 471, 120B
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High Courts08 Oct 2025Allowed

Ritesh Bawri & Ors. Vs State & Anr.

Delhi High Court · 2025 INSC 502

Code of Criminal Procedure, 1973-Section 482, 178, 199, 200, 202, 204Indian Penal Code, 1860-Section 34, 52, 109, 499, 500Constitution of India-Article 21, 19(1)(a)
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High Courts08 Oct 2025Dismissed

Vishal @ Paiwala Vs The State & Ors.

Delhi High Court · (2025) 10 DEL CK 2255

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480(3)Code of Criminal Procedure, 1973-Section 439, 161Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109(1), 333, 3(5), 238, 324, 190, 23
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High Courts08 Oct 2025Disposed Of

Ditesh Anand Vs State Of NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2315

Code of Criminal Procedure, 1973-Section 439, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 420/409/468/471 read with Section 120B
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High Courts08 Oct 2025Dismissed

State NCT Of Delhi Vs J Ravi

Delhi High Court · (2025) 10 DEL CK 2257

Indian Penal Code, 1860-Sections 354, 376, 377, 506, 509Code of Criminal Procedure, 1973-Sections 164, 227, 228
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High Courts08 Oct 2025Allowed

Raju Vs State (GNCT Of Delhi)

Delhi High Court · (2025) 10 DEL CK 2259

Protection of Children from Sexual Offences Act, 2012-Section 4, 42IPC-Section 363, 366, 376, 71Cr.P.C.-Section 164, 313, 428
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