High Courts08 Oct 2025Allowed
Arun Kumaran B & Anr. Vs Urmila Pal & Ors.
Delhi High Court · (2025) 10 DEL CK 2233
Motor Vehicle Act, 1988-Section 173
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 139 of 348
High Courts08 Oct 2025Dismissed
M/S Red Sky Promoters Pvt Ltd & Anr. Vs M/S SD Land Marks Pvt. Ltd.
Delhi High Court · (2025) 10 DEL CK 2231
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6
High Courts08 Oct 2025
Shriram General Insurance Co. Ltd. Vs Shri Tilak Chand @ Ravinder & Ors.
Delhi High Court · (2025) 10 DEL CK 2230
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2025Dismissed
Ramesh Chander Vs Love Kumar Chopra & Ors
Delhi High Court · (2025) 10 DEL CK 2229
Code of Civil Procedure, 1908-Section 115
High Courts08 Oct 2025Dismissed
Rakesh Kumar Vs Sh. Ajay Gupta
Delhi High Court · (2025) 10 DEL CK 2228
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(4), 25B, 25B(8), 14(7)
High Courts08 Oct 2025
Vijay Kumar Vs Madhu Rani & Ors.
Delhi High Court · (2025) 10 DEL CK 2226
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(6), 14(7), 25B, 25B(4), 25B(5), 25B(8)
High Courts08 Oct 2025Allowed
H S Banka Vs Mohan Lal
Delhi High Court · (2025) 10 DEL CK 2225
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1), 14(7), 19, 25-BIndian Evidence Act, 1872-Section 116
High Courts08 Oct 2025Dismissed
State (GNCT Of Delhi) Vs Devender Singh Rana
Delhi High Court · (2025) 10 DEL CK 2224
Code of Criminal Procedure, 1973-Section 378, 164Protection of Children from Sexual Offences Act, 2012-Sections 8, 10, 29
High Courts08 Oct 2025Disposed Of
Guneet Kaur Chadha Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 2215
National Capital Territory of Delhi Laws (Special Provisions) Act, 2011
High Courts08 Oct 2025Disposed Of
Zuber Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2214
Aircraft Rules, 1937-Rule 91
High Courts08 Oct 2025Disposed Of
Basant Verma Vs Delhi Jal Board (DJB) & Anr.
Delhi High Court · (2025) 10 DEL CK 2213
Right to Information Act, 2005
High Courts08 Oct 2025Disposed Of
Mohd. Javed Khan Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 2212
High Courts08 Oct 2025Disposed Of
Court On Its Own Motion Vs Anuradha Misra
Delhi High Court · (2025) 10 DEL CK 2211
Contempt of Courts Act, 1971-Section 2(b)Cr.PC-Section 144Income Tax Act-Section 245
High Courts08 Oct 2025Dismissed
Sanjay Raghunath Piplani Vs Mudit Bhatnagar Gm Nbcc
Delhi High Court · (2025) 10 DEL CK 2209
High Courts08 Oct 2025Disposed Of
Veena Kohli Vs New Delhi Municipal Corporation & Ors.
Delhi High Court · (2025) 10 DEL CK 2208
High Courts08 Oct 2025Disposed Of
M/s Pramila Motors Pvt Ltd Vs M/s Okinawa Autotech International Pvt Ltd
Delhi High Court · (2025) 10 DEL CK 2204
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12, 16, 37, IV Schedule
High Courts08 Oct 2025Dismissed
Lomash Slurry Tech Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2203
Constitution of India-Article 226, 14, 19(1)(g)Companies Act, 1956
High Courts08 Oct 2025Dismissed
M S RST Semiconductors Private Ltd Vs Bharat Sanchar Nigam Ltd BSNL
Delhi High Court · (2025) 10 DEL CK 2201
Constitution of India-Article 226
High Courts08 Oct 2025Dismissed
Reepak Kansal Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2200
Constitution of India-Article 226, 12, 19(1)(a), 19(2), Parts IV and IV-ATamil Nadu Societies Registration Act, 1975Right to Information Act, 2005
High Courts08 Oct 2025Dismissed
State Vs Subhash
Delhi High Court · (2025) 10 DEL CK 2199
Code of Criminal Procedure, 1973-Section 378, 164Indian Penal Code, 1860-Sections 376(2), 342, 354A, 354DProtection of Children from Sexual Offences Act, 2012-Sections 3, 4, 5, 7, 9, 11, 12, 29, 30