COURT ARCHIVE

Delhi High Court judgments, 2025

6,957 judgments · page 138 of 348

High Courts09 Oct 2025Dismissed

Cosmic Victims Association Vs Surya Jyoti Software Pvt Ltd & Ors.

Delhi High Court · (2025) 10 DEL CK 1890

Arbitration and Conciliation Act, 1996-Section 9Companies Act, 1956-Section 446(2)Contract Act, 1872-Section 73

High Courts09 Oct 2025Dismissed

Rita Gulhati Since Deceased Thr Her Lrs Vs Anil Prakash & Ors

Delhi High Court · (2025) 10 DEL CK 1903

Hindu Succession Act, 1956-Section 14Indian Succession Act, 1925

High Courts09 Oct 2025Dismissed

F. Hoffmann-La Roche AG & Anr. Vs Natco Pharma Limited

Delhi High Court · (2025) 10 DEL CK 1966

Patents Act-Section 2(1)(ja), 11(6), 47, 48(a), 64, 64(1), 64(1)(e), 64(1)(f), 107, 107(1)Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2

High Courts09 Oct 2025Dismissed

The State (GNCT Of Delhi) Vs Jaiveer

Delhi High Court · (2025) 10 DEL CK 2018

IPC-Sections 279, 337, 304A, 299, 300MV Act-Section 133Cr.P.C.-Sections 313, 378

High Courts09 Oct 2025Dismissed

Mukesh Vs State NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2020

POCSO Act, 2012-Section 6, 29IPC-Section 376(2)(f)(i), 376(2)Cr.P.C.-Section 428, 161, 164, 313

High Courts09 Oct 2025Dismissed

Pr. Commissioner Of Income Tax-1 Vs Casio India Company Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 2130

High Courts09 Oct 2025Disposed Of

Gopal Bansal Vs Assisstant Commissioner Of Income Tax

Delhi High Court · (2025) 10 DEL CK 2129

Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149, 149(1)(b), 153A, 153BFinance Act, 2021

High Courts09 Oct 2025Allowed

Indian Renewable Energy Development Agency Limited Vs Chhattisgarh State Power Distribution Co. Ltd & Ors.

Delhi High Court · (2025) 10 DEL CK 2123

Electricity Act, 2003-Section 86(1)(e), 111, 142Constitution of India-Article 32, 226, 145(1)(c)Code of Civil Procedure-Section 80

High Courts09 Oct 2025Disposed Of

Unison Hotels Pvt Ltd Vs Night Beat Hospitality Pvt Ltd

Delhi High Court · (2025) 10 DEL CK 2153

Arbitration and Conciliation Act, 1996-Section 9, 12 (2), 17Indian Easements Act, 1882-Section 63

High Courts09 Oct 2025Disposed Of

Nand Lal Vs Sanjay Jain

Delhi High Court · (2025) 10 DEL CK 2285

High Courts09 Oct 2025Dismissed

State (Gnct Of Delhi) Vs Jaiveer

Delhi High Court · (2025) 10 DEL CK 1253

Code of Criminal Procedure, 1973 - Section 313, 378Indian Penal Code, 1860 - Section 279, 299, 300, 304A, 337Motor Vehicles Act, 1988 - Section 133

High Courts09 Oct 2025Disposed Of

Ved Prakash Vs Charan Dass

Delhi High Court · (2025) 10 DEL CK 1252

High Courts09 Oct 2025Disposed Of

Ajaz Khan Vs State Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1251

Constitution of India, 1950 - Article 19Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Code of Criminal Procedure, 1973 - Section 438, 482

High Courts09 Oct 2025Dismissed

Rumana Through Father Mr Hemant And Ors Vs Bluebells International School Kailash And Anr

Delhi High Court · (2025) 10 DEL CK 1250

Constitution of India, 1950 - Article 19(1)(g)Delhi School Education Act, 1973 - Section 17, 17(3), 18, 18(3), 18(4), 18(4)(a), 24, 24(4)Delhi School Education Rules, 1973 - Rule 172, 172(2), 173, 174, 175, 176, 177, 178, 179

High Courts09 Oct 2025Dismissed

Ministry Of New And Renewable Energy Government Of India & Anr.Vs Chhattisgarh State Power Distribution Co Ltd & Ors.

Delhi High Court · (2025) 10 DEL CK 1249

Constitution of India, 1950 - Article 32, 145(1)(c), 226Code of Civil Procedure, 1908 - Section 80Electricity Act, 2003 - Section 86(1)(e), 111, 142

High Courts09 Oct 2025Disposed Of

Nand Lal Vs Sanjay Jain

Delhi High Court · (2025) 10 DEL CK 1267

High Courts08 Oct 2025Disposed Of

Sarthak Gupta Vs Income Tax Officer Ward 35(1) & Anr.

Delhi High Court · 2024 INSC 754

Constitution of India-Article 226Income Tax Act, 1961-Section 148, 148A(d), 148A(b), 147, 144B, 156, 149, first proviso to Section 149, 149(1)(b), 151Finance Act, 2021

High Courts08 Oct 2025Dismissed

Mohinder Kumar Gandhi Vs Praveen Kumar

Delhi High Court · (2025) 10 DEL CK 2168

Commercial Courts Act, 2015-Section 13, 12ACode of Civil Procedure, 1908-Section 96, Order XLI Rule 27Indian Evidence Act, 1872-Section 114(g), 34

High Courts08 Oct 2025Dismissed

Kanwaljit Singh (Since Deceased) Through LR Vs Kulwant Singh & Anr.

Delhi High Court · (2025) 10 DEL CK 2170

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1)(a), 27, 2(1)Code of Civil Procedure, 1908-Section 151

High Courts08 Oct 2025Dismissed

Harbans Singh Vs Anand Tyagi

Delhi High Court · (2025) 10 DEL CK 2169

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25(4), 25(5), 14(1)(a), 14(1)(j), 14(7), 14, 25B(8)