COURT ARCHIVE

Delhi High Court judgments, 2025

8,232 judgments · page 115 of 412

High Courts29 Oct 2025Disposed Of

Filatex India Ltd Vs Assistant Commissioner Of Income Tax & Ors.

Delhi High Court · (2025) 10 DEL CK 2122

Income Tax Act, 1961-Section 147, 147-149, 148, Explanation 1 to Section 148, 148A, 148A(b), 148A(d), 149, Third Proviso to Section 149, 151, 153CConstitution of India-Article 14TOLA

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High Courts29 Oct 2025Dismissed

Shekhar Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2119

Code of Criminal Procedure-Section 439Bharatiya Nagarik Suraksha Sanhita-Section 483Indian Penal Code-Section 302, 120-B, 34

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High Courts29 Oct 2025Allowed

Michael And Susan Dell Foundation Vs Assistant/ Deputy Commissioner Of Income Tax Circle International Taxation 2(2)(1) New & Anr.

Delhi High Court · (2025) 10 DEL CK 2151

Income Tax Act, 1961-Section 148A(1), 148A(3), 148A(b), 148

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High Courts29 Oct 2025Disposed Of

Logix Heights Private Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 2150

Income Tax Act, 1961-Section 148A(1), 148A(3), 148, 139(1), 133(6), 143(3), 147

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High Courts29 Oct 2025Disposed Of

Neetu Rathaur Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 2147

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528, 180Bharatiya Nyaya Sanhita, 2023-Section 80(2), 85, 3(5)Indian Evidence Act-Section 118(B)

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High Courts29 Oct 2025Dismissed

Sh Shailender Chopra Vs Air India Ltd & Anr.

Delhi High Court · (2025) 10 DEL CK 2166

Letters Patent-Clause 10Delhi High Court Act, 1966-Section 10Limitation Act, 1963-Section 14

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High Courts29 Oct 2025Disposed Of

Malini Dahiya Vs State (Govt. Of NCT)

Delhi High Court · (2025) 10 DEL CK 2160

IPC-Section 406, 420, 120BCrPC-Section 200, 156(3), 202, 82BNSS-Section 84, 225

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High Courts29 Oct 2025Dismissed

Rajinder Kumar Vs State Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1365

Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 30, 467, 468, 471, 474

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High Courts29 Oct 2025Dismissed

Shekhar Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1369

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 302

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High Courts29 Oct 2025Disposed Of

Amarpal Vs Directorate Of Revenu Intelligence

Delhi High Court · (2025) 10 DEL CK 1368

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438Code of Criminal Procedure, 1973 - Section 82Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 20, 23, 25, 29, 37, 67

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High Courts29 Oct 2025Dismissed

State ( Gnct Of Delhi) Vs Bal Chand

Delhi High Court · (2025) 10 DEL CK 1367

Code of Criminal Procedure, 1973 - Section 161, 164, 313, 378Indian Penal Code, 1860 - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 5(m), 6

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High Courts29 Oct 2025Disposed Of

Capital Buildcon Pvt Ltd Vs Somesh Kumar Bishnoi

Delhi High Court · (2025) 10 DEL CK 1366

Code of Criminal Procedure, 1973 - Section 421, 431, 482Contempt of Courts Act, 1971 - Section 2(b)Negotiable Instruments Act, 1881 - Section 138

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High Courts29 Oct 2025Dismissed

Sukhwinder Singh Vs Kumar Manav Sharma

Delhi High Court · (2025) 10 DEL CK 1364

Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52

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High Courts29 Oct 2025Disposed Of

Uday Singh Vs Union Of India And Anr

Delhi High Court · (2025) 10 DEL CK 1363

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High Courts28 Oct 2025Disposed Of

Mr. Gurdev Raj Kumar Vs Collector Of Stamps (Goverment Of Nct Of Delhi)

Delhi High Court · (2025) 10 DEL CK 1736

Indian Stamp Act, 1899-Section 33, 2(16), Article 35 of Schedule I, 6Transfer of Property Act, 1882-Section 105

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High Courts28 Oct 2025Disposed Of

PNC Infratech Limited Vs National Highways Authority Of India

Delhi High Court · 2024 INSC 520

Contract Act-Section 20

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High Courts28 Oct 2025Disposed Of

Jamia Teachers Association Vs Jamia Millia Islamia

Delhi High Court · (2025) 10 DEL CK 1740

Constitution of India-Article 19(1)(c), 19(4)Jamia Millia Islamia Act, 1988-Section 23(j), 6(xxiv)

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High Courts28 Oct 2025Disposed Of

Delhi Development Authority Vs Shri Ashish Jain & Anr.

Delhi High Court · (2025) 10 DEL CK 1752

MPD 2021-Clause 12.14.3.7, 12.14.3.7 (ii), 12.14.3.7 (vi), Chapter 17 Clause 2 (iv)Indian Contract Act, 1972-Section 22, 62Specific Relief Act-Section 26

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High Courts28 Oct 2025Disposed Of

Shanta Devi Vs South MCD & Ors.

Delhi High Court · (2025) 10 DEL CK 1759

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High Courts28 Oct 2025Dismissed

Dr Neeraj Sharma Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2025) 10 DEL CK 1776

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