High Courts28 Oct 2025Dismissed

Archana Chaudhary Vs Harsh Dawar

Delhi High Court · (2025) 10 DEL CK 2112

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Sections 138, 142, 145(2)Cr.P.C.-Sections 251, 311
High Courts28 Oct 2025Dismissed

Surender Kumar Vs Manita

Delhi High Court · (2025) 10 DEL CK 1356

Code of Criminal Procedure, 1973 - Section 107, 151Indian Penal Code, 1860 - Section 34, 323, 326, 451, 506Hindu Marriage Act, 1955 - Section 9, 13(1)(ia)
High Courts28 Oct 2025Dismissed

Sh Inderjeet Singh Bindra Vs Smt Ramesh Kumari & Ors.

Delhi High Court · (2025) 10 DEL CK 1352

Constitution of India, 1950 - Article 226Code of Civil Procedure, 1908 - Section 114, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11, Order 47 Rule 1Specific Relief Act, 1963 - Section 21(5), 22(2), 31, 34
High Courts27 Oct 2025Allowed

Amir Vs State Of NCT Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 1846

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 354, 34Code of Criminal Procedure-Section 482