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Delhi High Court judgments, 2025

8,232 judgments · page 116 of 412

High Courts28 Oct 2025Dismissed

Sh Inderjeet Singh Bindra Vs Smt Ramesh Kumari & Ors.

Delhi High Court · (2025) 10 DEL CK 1882

Code of Civil Procedure-Order VII Rule 11, VI Rule 17, II Rule 2, Section 114, 47, 47 Rule 1Limitation Act, 1963-Article 59, 65, Section 3Specific Relief Act, 1963-Section 31, 34, 21(5), 22(2)
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High Courts28 Oct 2025Dismissed

Surender Kumar Vs Manita

Delhi High Court · (2025) 10 DEL CK 1910

Hindu Marriage Act, 1955-Section 9, 13(1)(ia)Indian Penal Code-Sections 326/34, 323/34, 451/323/506, 325/34Code of Criminal Procedure, 1973-Sections 107/151
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High Courts28 Oct 2025Disposed Of

Sanjay Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 1987

Central Reserve Police Force Act, 1949-Section 18, 2(d), 5, 8(e)Sahastra Seema Bal Act, 2007-Section 155General Clauses Act, 1897-Section 6
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High Courts28 Oct 2025Allowed

Northern Railways & Ors. Vs Amzad

Delhi High Court · 2023 INSC 613

Rights of Persons with Disabilities Act, 2016-Section 34Rights of Persons with Disabilities Rules, 2017-Rule 11, 11(4)Constitution of India-Article 15(3), 16(1), 16(4)
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