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Delhi High Court judgments, 2025

8,232 judgments · page 113 of 412

High Courts30 Oct 2025Dismissed

Manju Arora Vs Neelam Arora & Anr

Delhi High Court · (2025) 10 DEL CK 1359

Constitution of India, 1950 - Article 21Code of Civil Procedure, 1908 - Order 12 Rule 6Protection of Women from Domestic Violence Act, 2005 - Section 2(s), 17, 19(1)(f)
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High Courts29 Oct 2025Allowed

Prabhat Singh Charak Vs Union Of India & Anr

Delhi High Court · (2025) 10 DEL CK 1733

Constitution of India-Article 226, 320CCS (Conduct) Rules, 1964-Rule 3(1)(ii) & (iii)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(4), 15(1), 15(2), 15(3)(b), 15(4)
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High Courts29 Oct 2025Disposed Of

Shri Neeraj Aggarwal Vs Sh Gaurav Punj & Anr.

Delhi High Court · (2025) 10 DEL CK 1873

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, XIII-A, XIII-A Rule 3, 7 Rule 7, 11Delhi Rent Control Act, 1958
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