High Courts30 Oct 2025Allowed
Vaibhav Kakkar Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 1984
Indian Succession Act, 1925-Sections 222, 276, 300Indian Trusts Act, 1999
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 112 of 412
High Courts30 Oct 2025Disposed Of
Anil Kumar Jain Vs National Council Of Education Research And Training & Anr.
Delhi High Court · (2025) 10 DEL CK 2034
Public Premises (Eviction of Unauthorised Occupants) Act, 1971Central Civil Services (Pension) Amendment Rules, 2010-Rule 72(3), 72(4), 72(5), 73(9)Rules for Allotment of Residences to Council's Employees at Delhi-Rule 16(d), 8
High Courts30 Oct 2025Dismissed
Naghma Zahoor Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 2050
High Courts30 Oct 2025Disposed Of
Ravi Goyal Vs Central Bureau Of Investigation
Delhi High Court · (2025) 10 DEL CK 2059
Code of Criminal Procedure, 1973-Section 374, 482, 313Indian Penal Code, 1860-Section 120-B, 420, 477A, 471, 468, 477-APrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts30 Oct 2025Disposed Of
Mr Vishal Gupta Vs Smt Radha Aggarwal & Ors.
Delhi High Court · (2025) 10 DEL CK 2066
CPC-Order XXXIX Rule 2A
High Courts30 Oct 2025Disposed Of
Ziyauddin Vs State (NCT Of Delhi)
Delhi High Court · (2025) 10 DEL CK 2078
Code of Criminal Procedure, 1973-Section 438Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 380, 420, 448, 467, 468, 471, 120B
High Courts30 Oct 2025Disposed Of
Toshniwal Electricals Pvt Ltd Through Its Director Mukund Maheshwari Vs The Principal Commisisoner Of Central Tax Delhi North & Ors.
Delhi High Court · (2025) 10 DEL CK 2082
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 16, 107, 122(1), 122(3)
High Courts30 Oct 2025Disposed Of
Atul Lakra Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 10 DEL CK 2109
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 101(1), 2(20), 101Commissions for Protection of Child Rights Act, 2005-Section 25Protection of Children from Sexual Offences Act, 2012
High Courts30 Oct 2025Disposed Of
Day1 Advisors Private Limited & Ors. Vs Catalyst Trusteeship Limited & Ors.
Delhi High Court · (2025) 10 DEL CK 2116
Arbitration and Conciliation Act, 1996-Section 9, 17, Fourth ScheduleInsolvency and Bankruptcy Code, 2016-Section 7Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts30 Oct 2025Partly Allowed
Mushir Ahmed Vs State
Delhi High Court · (2025) 10 DEL CK 2146
Cr.P.C.-Section 374, 428IPC-Section 394, 397, 174AArms Act-Section 25(1-B)(a), 27, 25
High Courts30 Oct 2025Partly Allowed
Patanjali Ayurved Limited Vs Ujala Goel Proprietor Of R.U. Overseas
Delhi High Court · (2025) 10 DEL CK 2142
The Commercial Courts Act, 2015-Section 13 (1A)Indian Evidence Act 1872-Section 65 BLimitation Act-Section 19
High Courts30 Oct 2025Allowed
Jagdish Chand Gupta Vs Union Of India
Delhi High Court · (2025) 10 DEL CK 1361
Arbitration and Conciliation Act, 1996 - Section 11, 12(5), 18, 21, 29A, 33, 34, 34(2)(b)(ii), 34(2)(a)(iii), 48(2)(b)Arbitration and Conciliation (Amendment) Act, 2015 - Section 26
High Courts30 Oct 2025Dismissed
Tikka Brijinder Singh Bedi Vs Neelmani Singh & Ors
Delhi High Court · (2025) 10 DEL CK 1360
Code of Criminal Procedure, 1973 - Section 156(3), 340
High Courts30 Oct 2025Allowed
Mushir Ahmed Vs State
Delhi High Court · (2025) 10 DEL CK 1377
Code of Criminal Procedure, 1973 - Section 374, 428Indian Penal Code, 1860 - Section 174A, 394, 397Arms Act, 1959 - Section 25, 25(1B)(a), 27
High Courts30 Oct 2025Allowed
Shahnawaz Alam & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 10 DEL CK 1376
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts30 Oct 2025Dismissed
Anil Sharma Vs Ajay Jain
Delhi High Court · (2025) 10 DEL CK 1375
Code of Civil Procedure, 1908 - Order 5 Rule 15, Order 8 Rule 1Limitation Act, 1963 - Section 5
High Courts30 Oct 2025Dismissed
Patil Shivaji Madhukar Vs Union Of India & Anr
Delhi High Court · (2025) 10 DEL CK 1374
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 354A(i), 354C, 354D, 375, 354A(i)Border Security Force Act, 1968 - Section 38, 40, 46, 117(1), 117(2)
High Courts30 Oct 2025Dismissed
Harish Katyal Vs Pawan Kumar Dhawan & Ors.
Delhi High Court · (2025) 10 DEL CK 1373
High Courts30 Oct 2025Disposed Of
AIR India Limited Vs Airport Employees Union (Regd.) And Anr
Delhi High Court · (2025) 10 DEL CK 1372
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33C(2)Contract Labour (Regulation & Abolition) Act, 1970 - Section 21, 21(4)
High Courts30 Oct 2025Allowed
Ishan Jolly & Ors Vs State Govt Of Nct Of Delh
Delhi High Court · (2025) 10 DEL CK 1371
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 323, 354(A)