High Courts31 Oct 2025Disposed Of

Buta Ram & Ors. Vs UOI & Ors.

Delhi High Court · (2025) 10 DEL CK 2028

Constitution of India-Article 226, 311, 14, 16, 21Central Civil Services (Pension) Rules, 1972Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011-Rule 3A, 3A(i), 3A(iii), 3A(v), 6, 12
High Courts31 Oct 2025Allowed

Rajesh Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 2118

Constitution of India-Article 226Airports Authority of India (General Conditions of Service and Remuneration of Employees) Regulations, 2003-Regulation 6(7)(b), Rule 6(7)(b)Probation of Offenders Act, 1958-Section 3, 4, 12