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Delhi High Court judgments, 2025

8,232 judgments · page 108 of 412

High Courts01 Nov 2025Disposed Of

Mohd Umar Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 11 DEL CK 1795

Code of Criminal Procedure, 1973 - Section 357(3), 357(5), 421, 431Indian Penal Code, 1860 - Section 64, 69Negotiable Instruments Act, 1881 - Section 138
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High Courts01 Nov 2025Partly Allowed

Charanjeet Vs State (Nct Of Delhi)

Delhi High Court · (2025) 11 DEL CK 1793

Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 307, 308Arms Act, 1959 - Section 25, 25(1B)(b), 27, 54, 59
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High Courts31 Oct 2025

Dr Reddys Laboratories Limited & Ors. Vs Union Of India & Anr.

Delhi High Court · (2025) 10 DEL CK 1718

Food Safety and Standards Act, 2006-Sections 16, 18, 22(1)(b)(iii), 23, 24, 26-A, 52, 53, 68, 89, 92Food Safety and Standards (Labelling and Display) Regulations, 2020-Sub-regulations 4(3), 5(1)Food Safety and Standards (Advertising and Claims) Regulations, 2018-Sub-regulations 4(1), 4(13)
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