High Courts03 Nov 2025Allowed
Anil Singh Vs State
Delhi High Court · (2025) 11 DEL CK 2792
Code of Criminal Procedure, 1973-Section 482, 207, 319, 190Indian Penal Code, 1860-Section 406, 420, 120B
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 106 of 412
High Courts03 Nov 2025Disposed Of
Vedanta Limited Vs Assistant Commissioner Of Income Tax Circle 25(1) Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2816
Constitution of India-Article 226, 227Income Tax Act, 1961-Section 148A, 148A(1), 148A(3), 148A(b), 148A(d), 148, 149(1)(b)Finance Act, 2025
High Courts03 Nov 2025Dismissed
New India Assurance Co. Ltd. Vs Dilshad & Ors.
Delhi High Court · (2025) 11 DEL CK 2817
High Courts03 Nov 2025Dismissed
Shriram General Insurance Company Ltd. Vs Ashok Kumar (Since Died) Thr Lr & Ors.
Delhi High Court · (2025) 11 DEL CK 2830
High Courts03 Nov 2025Dismissed
Mohd Rais @ Rahish @ Mulla Vs The State (NCT Of Delhi)
Delhi High Court · 2025 INSC 768
Maharashtra Control of Organised Crime Act, 1999-Sections 3, 4, 18, 21Constitution of India-Article 22(1)Bharatiya Nagarik Suraksha Sanhita-Section 47
High Courts03 Nov 2025Dismissed
Arka Bhattacharya Vs State
Delhi High Court · (2025) 11 DEL CK 2835
Maharashtra Control of Organised Crime Act, 1999-Sections 3, 4, 21(3)Cr.P.C.-Sections 75, 78(2), 438Indian Penal Code, 1860-Sections 379, 401, 468, 471, 120B
High Courts03 Nov 2025Disposed Of
Inderpreet Singh Wadhwa Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2839
Companies Act, 2013-Section 210(1)(c), 217, 217(4)(a), 447Constitution of India-Article 19(1)(g), 21
High Courts03 Nov 2025
Arjun Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2842
Bharatiya Nyaya Sanhita, 2023-Section 137(2), 127(2), 64, 87, 123Protection of Children from Sexual Offences Act, 2012-Section 4BNSS-Section 183
High Courts03 Nov 2025Dismissed
Pushkar Raj & Anr. Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2025) 11 DEL CK 2850
Constitution of India-Article 226, 14Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Article 3(h), Section 16, sub-section 2(o)University Grants Commission Act, 1956
High Courts03 Nov 2025Disposed Of
Shakuntla Health Education Foundation Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 11 DEL CK 2852
High Courts03 Nov 2025Disposed Of
Mangal Singh Rawat Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 11 DEL CK 2854
Delhi Municipal Act, 1957-Section 344(1), 343National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
High Courts03 Nov 2025Dismissed
X Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2978
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 9IPC-Sections 354A, 354D read with 34Constitution of India-Article 226, 227, 32, Part III
High Courts03 Nov 2025Disposed Of
Aman Carriers Vs Indian Oil Corporation Ltd & Anr.
Delhi High Court · (2025) 11 DEL CK 2979
High Courts03 Nov 2025Disposed Of
Mr. Sandeep Dhanuka Vs Directorate Of Revenue Intelligence & Anr.
Delhi High Court · (2025) 11 DEL CK 2980
Customs Act, 1962-Section 1, 14, 28, 104(4), 104(5), 108, 109A, 111, 111(m), 112, 112(a), 112(b), 112(iii), 114AA, 117, 124, 132, 135Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 12, 3(1), 2(2)(vi)Bharatiya Nyaya Sanhita, 2023 (45 of 2023)-Section 229, 267, 208, 210
High Courts03 Nov 2025Disposed Of
Ms Krrish Realtech Pvt Ltd & Anr. Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2981
Prevention of Money Laundering Act, 2002-Section 5, 5(1), proviso (ii) to Section 5(1), 5(1)(b), 8(2), 8(3), 66, 2(1)(u), 6, 6(5)(b), 6(13), 26, 26(1)Constitution of India-Article 226, 32, 14, 19(1)(e), 21, 300AIndian Penal Code, 1860-Sections 34, 120-B, 406, 409, 411, 420, 467, 468, 471
High Courts03 Nov 2025Dismissed
Mohd Arif Vs Amit Chaudhary & Anr.
Delhi High Court · (2025) 11 DEL CK 2865
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25(4), 25(5), 14(7), 3(c), 50, 25B(8)Code of Civil Procedure, 1908-Order VIII Rule 1A(3), Section 151Shops & Establishments Act
High Courts03 Nov 2025
Subhash Gupta & Anr. Vs Smt Pooja
Delhi High Court · (2025) 11 DEL CK 2871
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(4), 25B(5), 1(2), 25B(8), 14(7)Delhi Municipal Corporation Act, 1957-Section 507
High Courts03 Nov 2025Disposed Of
M/S. Star Enterprises Through Prop. Mr. Muzammil Qureshi Vs Municipal Corporation Of Delhi Through Its Commissioner & Ors.
Delhi High Court · (2025) 11 DEL CK 2874
High Courts03 Nov 2025Disposed Of
Shakuntla Health Education Foundation Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 11 DEL CK 1810
High Courts03 Nov 2025Dismissed
Suparshva Swabs India Vs AGN International & Ors
Delhi High Court · (2025) 11 DEL CK 1807
Civil Procedure Code 1908-Section 134, 135, 151, Order 14 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Commercial Courts Act, 2015-Section 13(1)Trade Marks Act, 1999-Section 2(1)(zg), 11, 11(6), 29(2)(a), 29(2)(b), 29(4), 34