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Delhi High Court judgments, 2025

8,232 judgments · page 105 of 412

High Courts03 Nov 2025Dismissed

Paramjit Kharb Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2652

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code, 1860-Sections 419, 420, 120-B
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High Courts03 Nov 2025Disposed Of

Directorate Of Enforcement Vs M/S Prakash Industries Ltd

Delhi High Court · (2025) 11 DEL CK 2664

Indian Penal Code, 1860-Section 120B, 420, 415Prevention of Corruption Act, 1988-Section 13(2) read with 13(1)(d)Prevention of Money Laundering Act, 2002-Section 2(1)(u), 2(1)(v), 3, 5, 5(1), 5(5), 8, 8(1), 8(2), 8(3), 8(3)(a), 26, 42, 45, 66, 66(2)
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High Courts03 Nov 2025Dismissed

Suparshva Swabs India Vs AGN International & Ors.

Delhi High Court · (2025) 11 DEL CK 2674

Commercial Courts Act, 2015-Section 13(1)Code of Civil Procedure, 1908-Order XLIII Rule 1(r), Section 151, XXXIX Rules 1 and 2, XIV Rule 2Trade Marks Act, 1999-Sections 134, 135, 2(1)(zg), 11, 11(6), 34, 29(2)(a), 29(2)(b), 124, 29(4)
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High Courts03 Nov 2025

Satya Prakash Bagla Vs State & Ors.

Delhi High Court · (2025) 11 DEL CK 2728

Indian Penal Code, 1860-Section 406, 420Bharatiya Nagarik Suraksha Sanhita 2023-Section 528, 106, 107Code of Criminal Procedure-Section 482, 438, 173
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High Courts03 Nov 2025Dismissed

Dr. Kirti Sharma Vs Dr. Kapil Parasha

Delhi High Court · (2025) 11 DEL CK 2779

Code of Criminal Procedure, 1973-Section 341, 340, 200, 195, 195(1)(b) and (c), 376Bharatiya Nagarik Suraksha Sanhita, 2023-Section 380, 528Indian Penal Code, 1860-Section 498A, 406, 34, 191, 192, 172 to Section 188, 193 to Section 196, 199, 200, 205 to Section 211, 228
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