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Delhi High Court judgments, 2025

8,232 judgments · page 103 of 412

High Courts04 Nov 2025Dismissed

Ajmera Ramulu Vs B Chandrakala

Delhi High Court · (2025) 11 DEL CK 1829

Constitution of India, 1950-Article 13(3)(a), 342(1)Code of Civil Procedure, 1908-Order 7 Rule 11 , Order 12 Rule 8Hindu Marriage Act, 1955- Section 2(2), 7, 13(1)(i)(b)
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High Courts04 Nov 2025Allowed

Roopinder Singh Vs Emaar Mgf Ltd. & Ors

Delhi High Court · (2025) 11 DEL CK 1827

Code of Civil Procedure, 1908- Section 20(c), 96, Order 7 Rule 11(d), Order 23 Rule 2, Order 41Commercial Act, 2015- Section 13Limitation Act, 1963- Section 2(h), 2(l), 5, 13, 14, 21
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High Courts04 Nov 2025Allowed

Shrijeet Ramakant Mishra Vs State

Delhi High Court · (2025) 11 DEL CK 1826

Constitution of India, 1950-Article 19, 19(1)(a), 21Code of Criminal Procedure, 1973-Section 200, 202, 202(1), 305, 482Indian Penal Code, 1860-Section 34, 52, 120B, 124A, 147, 192 , 199, 323, 406, 427, 499, 500, 506
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High Courts04 Nov 2025Dismissed

Vinod Kumar Kataria Vs CVO MOC And Ors

Delhi High Court · (2025) 11 DEL CK 1825

Constitution of India, 1950-Article 36, 226, 227, 253Lokpal and Lokayuktas Act, 2013- Section 20, 20(1), 20(1)(a), 20(3), 20(3)(a), 46(1)
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High Courts04 Nov 2025Dismissed

Irina Tankha Vs Anirudh N. Tankha

Delhi High Court · (2025) 11 DEL CK 1824

Guardians and Wards Act, 1890- Section 7, 8, 9, 12Hindu Minority and Guardianship Act, 1956- Section 6, 6(a)Family Courts Act, 1984- Section 19
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