High Courts04 Nov 2025Dismissed

TV Today Network Ltd. & Ors. Vs Ramesh Bidhuri

Delhi High Court · (2025) 11 DEL CK 2620

Code of Criminal Procedure, 1973-Section 482, 200 and 202, 251, 239, 245, 258, 252, 204, 322, 262 to 265IPC-Sections 499, 500, 501Negotiable Instruments Act, 1881-Section 138, 143
High Courts04 Nov 2025Dismissed

Spice Jet Ltd Vs Union Of India & Anr

Delhi High Court · (2025) 11 DEL CK 2621

Constitution of India-Article 226, 14Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 2(f), 2(ff), 2(h), 2(l), 5, 5A, 6, 7(1), 7(2), 7A, 16, 17Industrial Disputes Act, 1947-Section 2(oo)(a)