High Courts12 Jan 2024Disposed Of
Mehtab Vs State (Govt.) Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0080
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Section 1197, 1200Code of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 89 of 92
High Courts12 Jan 2024Dismissed
Poonam Sareen Vs Unlimited Resources And Ors
Delhi High Court · (2024) 01 DEL CK 0079
Code of Civil Procedure, 1908 — Order 21 Rule 23Limitation Act, 1963 — Section 5, 14, 14(2)
High Courts12 Jan 2024Dismissed
Chander Prakesh Gupta Vs Kamlesh Wadhwa & Ors
Delhi High Court · (2024) 01 DEL CK 0078
High Courts12 Jan 2024Disposed Of
Mst. Lakshya Through Natural Guardian Sh. Mahendra Kumar Vs Government Of Nct Of Delhi And Ors
Delhi High Court · (2024) 01 DEL CK 0077
Right of Children to Free and Compulsory Education Act, 2009 — Section 12(1)(a), 12(1)(b)
High Courts12 Jan 2024Allowed
Ashok Kumar Vs Mithilesh Kumari
Delhi High Court · (2024) 01 DEL CK 0076
Code of Civil Procedure, 1908 — Section 24
High Courts12 Jan 2024Disposed Of
Rajesh Kumar Lalan Goswami Vs Union Of India And Anr.
Delhi High Court · (2024) 01 DEL CK 0075
Arms Rules, 2016 — Rule 42Arms Act, 1959 — Section 2(e), 3
High Courts12 Jan 2024Disposed Of
Mukund Kumar Jha Vs Rita Jha
Delhi High Court · (2024) 01 DEL CK 0074
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 5, Order 12 Rule 6Hindu Marriage Act, 1955 — Section 12(1)(c), 13(1)(ia)
High Courts12 Jan 2024Dismissed
Ranbir Singh Vs State
Delhi High Court · (2024) 01 DEL CK 0059
Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29
High Courts12 Jan 2024
Simentech India Private Limited Vs Bharat Heavy Electricals Limited
Delhi High Court · (2024) 01 DEL CK 0058
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 10Delhi High Court Act, 1966 — Section 5(2)Commercial Courts Act, 2015 — Section 12(2)
High Courts12 Jan 2024Allowed
Bharti Model School Vs Director Education Gnctd And Ors
Delhi High Court · (2024) 01 DEL CK 0057
High Courts12 Jan 2024Disposed Of
Z Vs Directorate Of Education & Ors
Delhi High Court · (2024) 01 DEL CK 0056
High Courts12 Jan 2024Disposed Of
Lalita Yadav Vs Mam Raj Yadav
Delhi High Court · (2024) 01 DEL CK 0055
Hindu Marriage Act, 1955 — Section 9
High Courts11 Jan 2024Disposed Of
Dr. Yogesh Yadav Vs National Board Of Examinations In Medical Sciences (NBEMS) & Ors
Delhi High Court · (2024) 01 DEL CK 0054
High Courts10 Jan 2024Dismissed
CT/GD Rajender Singh Vs Union Of India & Ors
Delhi High Court · (2024) 01 DEL CK 0073
Code of Civil Procedure, 1908 — Section 151
High Courts10 Jan 2024Dismissed
Shiv Prakash Vs Mool Chand & Ors
Delhi High Court · (2024) 01 DEL CK 0072
Limitation Act, 1963 — Article 58Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 6
High Courts10 Jan 2024Dismissed
Brijesh Kumar Singh Vs UOI & Ors.
Delhi High Court · (2024) 01 DEL CK 0071
High Courts10 Jan 2024Disposed Of
M/S Shiv Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0070
High Courts10 Jan 2024Disposed Of
Court On Its Own Motion Vs Subhash Chand Jain
Delhi High Court · (2024) 01 DEL CK 0069
Contempt of Courts Act, 1971 — Section 2(c)
High Courts10 Jan 2024Disposed Of
Manish Sharma Vs State Of Nct (Delhi) And Ors
Delhi High Court · (2024) 01 DEL CK 0068
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482
High Courts10 Jan 2024Dismissed
Pr. Commissioner Of Income Tax -6 Vs Nirja Publishers & Printers Pvt. Ltd
Delhi High Court · (2024) 01 DEL CK 0035
Income Tax Act, 1961 — Section 40(a)(ia), 80IC, 143(1), 143(2), 194H, 260A