High Courts19 Jan 2024Allowed
Harish Gupta Vs Pradeep Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 0117
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 87 of 92
High Courts19 Jan 2024Dismissed
Ajay Budaniya Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 0116
High Courts19 Jan 2024Disposed Of
Sapna Paul Vs Rohin Paul
Delhi High Court · (2024) 01 DEL CK 0115
Constitution of India, 1950 — Article 227Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 12, 22, 23, 28, 29Code of Criminal Procedure, 1973 — Section 6, 7, 9, 311, 397, 401
High Courts19 Jan 2024Dismissed
Directorate General Of GST Intelligence Vs Jitender Kumar
Delhi High Court · (2024) 01 DEL CK 0114
Constitution of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 69, 70, 132(1)(b), 132(1)(c)Code of Criminal Procedure, 1973 — Section 438
High Courts19 Jan 2024Allowed/Allowed/Dismissed
Directorate General Of GST Intelligence Vs Chaman Goel
Delhi High Court · (2024) 01 DEL CK 0113
Constitution of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 69, 70, 132, 132(1)(b), 132(1)(c)Code of Criminal Procedure, 1973 — Section 438
High Courts19 Jan 2024Allowed
Ram Nath Vs Delhi Development Authority
Delhi High Court · (2024) 01 DEL CK 0108
High Courts18 Jan 2024Dismissed
Khadi Gramodyog Bhawan Vs Satvinder Kaur And Anr
Delhi High Court · (2024) 01 DEL CK 0112
Delhi Rent Control Act, 1958 — Section 14A, 14B, 14C, 14D, 14(1)(e), 25B, 25B(8)Code of Civil Procedure, 1908 — Section 115
High Courts18 Jan 2024Allowed
Neetu Singh Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 0111
Code of Criminal Procedure, 1973 — Section 82, 437(1), 439Indian Penal Code, 1860 — Section 120B, 174A, 406, 420
High Courts18 Jan 2024Allowed
Avadh Narayan Kushwaha Vs State
Delhi High Court · (2024) 01 DEL CK 0110
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304, 304B, 306, 498AEvidence Act, 1872 — Section 113B
High Courts18 Jan 2024Allowed
Poonam Batra Vs State
Delhi High Court · (2024) 01 DEL CK 0109
Indian Penal Code, 1860 — Section 34, 380, 448
High Courts18 Jan 2024Dismissed
Rajpal Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 0093
Constitution of India, 1950 — Article 226
High Courts16 Jan 2024Dismissed
Union Of India & Ors Vs Ashok Kumar Aggarwal
Delhi High Court · (2024) 01 DEL CK 0096
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2024Dismissed
Gantavya Gulati Vs Directorate Of Recruitment, Indian Coast Guard
Delhi High Court · (2024) 01 DEL CK 0095
High Courts16 Jan 2024Dismissed
Deepak Kumar And Ors Vs Sashastra Seema Bal & Anr
Delhi High Court · (2024) 01 DEL CK 0094
High Courts16 Jan 2024
Delhi Metro Rail Corporation Ltd. Vs Paras
Delhi High Court · (2024) 01 DEL CK 0092
Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
High Courts16 Jan 2024Dismissed
Manoj Kumar Dwivedi And Ors. Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0091
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2024Disposed Of
Arun Kumar Mishra & Ors. Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0090
Multi-State Co-operative Societies Act, 2002 — Section 43(2)
High Courts16 Jan 2024Disposed Of
Kunal Kashyap, Through Pairokar/ Guardian Vs State Of Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0089
Code of Criminal Procedure, 1973 — Section 251, 482Probation of Offenders Act, 1958 — Section 4, 11Mental Healthcare Act, 2017 — Section 2(1)(d), 2(1)(o), 2(1)(s), 73(1), 105, 120
High Courts16 Jan 2024Disposed Of
Rohit Kumar Vs Raj Pal Singh And Ors
Delhi High Court · (2024) 01 DEL CK 0088
High Courts15 Jan 2024Disposed Of
Allied Blenders @ Distillers Private Limited Vs Hermes Distillery Private Limited
Delhi High Court · (2024) 01 DEL CK 0107
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 21, 134, 135Copyright Act, 1957 — Section 2(c)