COURT ARCHIVE

Delhi High Court judgments, 2024

1,837 judgments · page 86 of 92

High Courts19 Jan 2024Dismissed

Maksood Ahmad Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2024) 01 DEL CK 0144

Constitution of India, 1950 — Article 25, 226, 227Code of Criminal Procedure, 1973 — Section 161, 164, 164A, 164(5A), 173, 320, 482Indian Penal Code, 1860 — Section 328, 376, 506

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High Courts19 Jan 2024Disposed Of

Sanjeev Maggu Vs Commissioner Of Customs Air Cargo Complex Exports, New Custom House, New Delhi

Delhi High Court · (2024) 01 DEL CK 0141

Customs Act, 1962 — Section 72

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High Courts19 Jan 2024Disposed Of

Deepak Aggarwal And Anr Vs Gyan Chand Since Deceased Through Lrs

Delhi High Court · (2024) 01 DEL CK 0140

Code of Civil Procedure, 1908 — Section 151, Order 47 Rule 1, Order 43 Rule 1(k), Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5, 14

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High Courts19 Jan 2024Allowed

Jai Sharma & Anr. Vs Ramwati & Anr

Delhi High Court · (2024) 01 DEL CK 0139

Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 14

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High Courts19 Jan 2024Disposed Of

Ratna Devi Vs State (Govt. Of Nct) Delhi & Ors

Delhi High Court · (2024) 01 DEL CK 0137

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High Courts19 Jan 2024Dismissed

Taha Taufiq Vs Narcotics Control Bureau New Delhi

Delhi High Court · (2024) 01 DEL CK 0136

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 23(c), 24, 25, 27A, 29, 37, 37(1)(b)(ii), 67

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High Courts19 Jan 2024

Jitender Vs Union Of India And Ors.

Delhi High Court · (2024) 01 DEL CK 0135

Constitution of India, 1950 — Article 226, 227

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High Courts19 Jan 2024Dismissed

Santra Devi B.Ed. College Through Harilal Yogi Manav Seva Sansthan Vs National Council For Teacher Education & Anr.

Delhi High Court · (2024) 01 DEL CK 0134

National Council for Teacher Education Rules, 1997 — Rule 10(1)National Council for Teachers Education Act, 1993 — Section 18(1), 18(2)

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High Courts19 Jan 2024Dismissed

Angoori Devi Vs Jagdish

Delhi High Court · (2024) 01 DEL CK 0133

Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63, 63(c)

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High Courts19 Jan 2024Disposed Of

Aashish Gupta Vs Union Of India & Anr

Delhi High Court · (2024) 01 DEL CK 0132

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High Courts19 Jan 2024Dismissed

Guru Nanak Public School & Anr. Vs Ruchi Malhotra & Anr

Delhi High Court · (2024) 01 DEL CK 0131

Delhi School Education Act, 1973 — Section 3(3)(a), 8(1), 8(3), 8(4), 8(5), 9, 11, 12, 14

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High Courts19 Jan 2024Disposed Of

Ramesh Chander Vs Assistant Commissioner Of Goods And Service Tax, Dwarka Division, CGST Delhi & Anr

Delhi High Court · (2024) 01 DEL CK 0130

Central Goods and Services Tax Act, 2017 — Section 29(2)

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High Courts19 Jan 2024Disposed Of

Pinky Yadav Vs Govt. Of Nct Of Delhi And Anr

Delhi High Court · (2024) 01 DEL CK 0125

Constitution of India, 1950 — Article 226Administrative Tribunal Act, 1965 — Section 14

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High Courts19 Jan 2024Disposed Of

Neena Yadav Vs Govt Of Nct Of Delhi And Anr

Delhi High Court · (2024) 01 DEL CK 0124

Constitution of India, 1950 — Article 226Administrative Tribunal Act, 1965 — Section 14

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High Courts19 Jan 2024Dismissed

Bharat Yadav Vs State (Govt. Of Nct Of Delhi) And Ors

Delhi High Court · (2024) 01 DEL CK 0123

Code of Criminal Procedure, 1973 — Section 41(1)(ba), 82, 161, 438Indian Penal Code, 1860 — Section 34, 120B, 302, 336Arms Act, 1959 — Section 25, 27

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High Courts19 Jan 2024Dismissed/Allowed

Directorate General Of GST Intelligence Vs Manish Goyal

Delhi High Court · (2024) 01 DEL CK 0122

Central Goods and Services Tax Act, 2017 — Section 70, 132(1)(b), 132(1)(c), 136

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High Courts19 Jan 2024Dismissed

R. Krishnamurthy And Co. Vs Municipal Corporation Of Delhi & Anr

Delhi High Court · (2024) 01 DEL CK 0121

Constitution of India, 1950 — Article 14, 226

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High Courts19 Jan 2024Dismissed

Raman Abrol Vs State, Government Of National Capital Territory Of Delhi

Delhi High Court · (2024) 01 DEL CK 0120

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420

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High Courts19 Jan 2024Dismissed

Khushal Singh @Gangu Vs State Of Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0119

Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354D, 509Protection of Children from Sexual Offences Act, 2012 — Section 8, 12

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High Courts19 Jan 2024Allowed

Sushil Kumar Vs Vijay Kumar Gupta & Ors

Delhi High Court · (2024) 01 DEL CK 0118

Code of Civil Procedure, 1908 — Section 10

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