High Courts15 Jan 2024Dismissed
Jodhian (Since Deceased Through Lrs) & Ors. Vs Methodist Church In India
Delhi High Court · (2024) 01 DEL CK 0106
Code of Civil Procedure, 1908 — Section 96, 100, Order 2 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 88 of 92
High Courts15 Jan 2024
Suraj Vs State (Nct Of Delhi)
Delhi High Court · (2024) 01 DEL CK 0105
Code of Criminal Procedure, 1973 — Section 161, 374(2), 428, 482Indian Penal Code, 1860 — Section 34, 302, 308, 379, 411Evidence Act, 1872 — Section 134, 154, 154(2)
High Courts15 Jan 2024
Bablu Mandal Vs State (Nct Of Delhi)
Delhi High Court · (2024) 01 DEL CK 0104
Code of Criminal Procedure, 1973 — Section 389, 482Indian Penal Code, 1860 — Section 34, 366, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Jan 2024
Sanjay @ Sanjeev @ Baba Vs State
Delhi High Court · (2024) 01 DEL CK 0103
Code of Criminal Procedure, 1973 — Section 389, 428Indian Penal Code, 1860 — Section 186, 307, 353Arms Act, 1959 — Section 25, 27
High Courts15 Jan 2024Disposed Of
Mangal Krishna Vs National Medical Commission & Anr.
Delhi High Court · (2024) 01 DEL CK 0102
High Courts15 Jan 2024Disposed Of
Ram Prasad Vs Union Of India & Anr
Delhi High Court · (2024) 01 DEL CK 0101
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2024Dismissed
Union Of India & Ors. Vs Akhilesh Kumar Rastogi
Delhi High Court · (2024) 01 DEL CK 0100
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2024Dismissed
Union Of India & Anr. Vs Sushil Kohli
Delhi High Court · (2024) 01 DEL CK 0099
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2024Disposed Of
Col Vinod Dahiya Vs Union Of India And Ors
Delhi High Court · (2024) 01 DEL CK 0098
High Courts15 Jan 2024Disposed Of
N Ramaseshan Vs Union Of India And Ors
Delhi High Court · (2024) 01 DEL CK 0097
High Courts15 Jan 2024Disposed Of
Pr. Commissioner Of Income Tax- 18 Vs M/S WIG Investment
Delhi High Court · (2024) 01 DEL CK 0062
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 150, 150(1), 234A, 234B, 234C, 234D, 260A, 263, 271(1)(c), 271B
High Courts15 Jan 2024Allowed
Oguljeren Hajyyeva Vs Commissioner Of Customs
Delhi High Court · (2024) 01 DEL CK 0061
Customs Act, 1962 — Section 102, 110, 113, 114, 125, 125(3)
High Courts15 Jan 2024Dismissed
Anil Kumar Bharti Vs Indian Railways Catering And Tourism Corporation Limited
Delhi High Court · (2024) 01 DEL CK 0060
High Courts12 Jan 2024Disposed Of
Union Of India & Anr. Vs Mithlesh Tyagi
Delhi High Court · (2024) 01 DEL CK 0087
Central Civil Services (Pension) Rules, 1972 — Rule 13, 14
High Courts12 Jan 2024Disposed Of
Suman Kumar Verma Vs Union Of India And Ors
Delhi High Court · (2024) 01 DEL CK 0086
High Courts12 Jan 2024Disposed Of
SGT Rajeev Kumar Vs Union Of India And Ors
Delhi High Court · (2024) 01 DEL CK 0085
High Courts12 Jan 2024Disposed Of
Lt Col Parampreet Singh Kochar Vs Union Of India And Others
Delhi High Court · (2024) 01 DEL CK 0084
High Courts12 Jan 2024Dismissed
Rambir Rathi@ Ramveer Singh Vs State And Anr.
Delhi High Court · (2024) 01 DEL CK 0083
Code of Criminal Procedure, 1973 — Section 125, 439, 482Indian Penal Code, 1860 — Section 328, 376, 376D, 377, 498A, 506
High Courts12 Jan 2024Dismissed
Ravi Kapoor Vs State-Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0082
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 201, 302, 364, 394, 468, 471
High Courts12 Jan 2024Dismissed
Leishangthem I Loyangamba Vs State
Delhi High Court · (2024) 01 DEL CK 0081
Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29