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Delhi High Court judgments, 2024

11,287 judgments · page 476 of 565

High Courts26 Feb 2024Disposed Of

Abhishek Verma Vs Enforcement Directorate

Delhi High Court · (2024) 02 DEL CK 4500

Code of Criminal Procedure, 1973-Section 482, 305Foreign Exchange Regulations Act, 1973-Section 8(3), 8(4), 56, 68, 50, 51Negotiable Instruments Act-Section 138, 141, 142
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High Courts26 Feb 2024Dismissed

Sunil Bhareja Vs Shyam Lal Goel & Ors.

Delhi High Court · (2024) 02 DEL CK 4538

Code of Civil Procedure, 1908-Order VII Rule 11(a) and (d), XXXIX Rules 1 & 2Registration Act, 1908-Section 17Transfer of Property Act, 1882-Sections 5, 40, 53A, 54 and 55
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High Courts26 Feb 2024Disposed Of

Sushil Kumar Vs Delhi State GST Govt NCT Of Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 3839

Central Goods and Services Tax Act 2017-Section 50; Section 73; Section 73(1); Section 73(5); Section 74; Section 74(1); Section 74(5); Section 79CGST Rules, 2017-Rule 142; Rule 142(1); Rule 142(1A); Rule 142(2)Central/Gujarat Goods and Services Tax Act, 2017-Section 67
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High Courts26 Feb 2024Dismissed

ASI/T Arun Kumar Mishra & Ors. Vs Union Of India & Ors.

Delhi High Court · (2024) 02 DEL CK 3680

Central Reserve Police Force Group 'B' and 'C' (Radio Operator, Crypto, Technical, Radio Fitter, Draughtsman) (Non-Gazetted) Male or Female ranks (Signals) Recruitment Rules, 2006-Clause 4, Column 12 of the ScheduleCRPF Rules
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