High Courts27 Feb 2024Disposed Of
Sandeep Jain Proprietor Of M/s Nandi Polychem Vs The Union Of India Revenue Secretary, Ministry Of Finance & Ors.
Delhi High Court · (2024) 02 DEL CK 3817
Central Goods and Services Tax Act, 2017-Section 73, 79
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 474 of 565
High Courts27 Feb 2024Disposed Of
M/s Northern Hosiery Factory Through Its Proprietor Mr. Sunil Kumar Bansal Vs Commissioner Of Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 02 DEL CK 3812
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts27 Feb 2024Dismissed
A To Z Productions Vs Prasar Bharti & Anr.
Delhi High Court · (2024) 02 DEL CK 3809
Constitution of India-Article 226
High Courts27 Feb 2024Disposed Of
Rahul Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3682
High Courts27 Feb 2024Disposed Of
Akash Attri Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3676
High Courts27 Feb 2024Disposed Of
M/S Samayshristi Enterprises Vs Superintendent, Range - 31, GST Division, New Delhi
Delhi High Court · (2024) 02 DEL CK 3714
Central Goods and Services Tax Act, 2017-Section 29
High Courts27 Feb 2024Disposed Of
Amit Kumar Sharma & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 3702
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 506, 34Dowry Prohibition Act-Section 4
High Courts27 Feb 2024Dismissed
Naveen Vs Akshma Devi
Delhi High Court · (2024) 02 DEL CK 3741
Delhi Rent Control Act-Section 25B(8), 14(1)(e)
High Courts27 Feb 2024Disposed Of
Lachhman Singh Vs Kavita Devi & Ors (The Oriental Insurance Co Ltd)
Delhi High Court · (2024) 02 DEL CK 0122
Uttar Pradesh Motor Vehicle Taxation Rules, 1998 — Rule 9, 12Motor Vehicles Act, 1988 — Section 2(14), 2(31), 28, 66, 67, 68, 69, 77, 80, 140, 166Uttar Pradesh Motor Vehicle Taxation Act, 1997 — Section 4
High Courts27 Feb 2024Disposed Of
Tapasi Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 0113
Indian Penal Code, 1860 — Section 34, 344, 354, 363, 376Code of Criminal Procedure, 1973 — Section 161, 164Protection of Children from Sexual Offences Act, 2012 — Section 4, 10
High Courts27 Feb 2024Disposed Of
Aman Kumar Yadav Vs State & Ors.
Delhi High Court · (2024) 02 DEL CK 0112
High Courts27 Feb 2024Dismissed
Naveen Vs Akshma Devi
Delhi High Court · (2024) 02 DEL CK 0111
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts27 Feb 2024Disposed Of
Ishwar Chand Jain Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 02 DEL CK 0110
Constitution of India, 1950 — Article 226Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Rule 8(2), 8(3)
High Courts27 Feb 2024Dismissed
M/S MAC Associates Vs Parvinder Singh
Delhi High Court · (2024) 02 DEL CK 0104
Arbitration and Conciliation Act, 1996 — Section 7, 7(5), 8, 37
High Courts26 Feb 2024Dismissed
Rohit Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3968
Border Security Force Act, 1969-Section 62, 11, 117(2)Border Security Force Rules, 1969-Rule 22, 22(2)Constitution of India-Article 226
High Courts26 Feb 2024Allowed
M/S R.K Enterprises Vs GAIL Gas Limited
Delhi High Court · (2024) 02 DEL CK 4020
Constitution of India-Article 226
High Courts26 Feb 2024Dismissed
Manmohan Singh Mathur Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4071
Constitution of India-Article 226
High Courts26 Feb 2024Disposed Of
Habibullah Nabi Zada Vs N.C.B.
Delhi High Court · (2024) 02 DEL CK 4097
Code of Criminal Procedure, 1973-Section 439, 482NDPS Act-Sections 8, 21, 23, 29, 37, 37(1)(b)(ii), 42, 53, 67Evidence Act-Section 25
High Courts26 Feb 2024Partly Allowed
Nigude Ashok Dasharath & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4152
High Courts26 Feb 2024Dismissed
Ali Mohammed Vs DG, CISF & Ors.
Delhi High Court · (2024) 02 DEL CK 4153
CISF Act-1968-Section 15