High Courts27 Feb 2024Disposed Of
Veena Khurana & Ors. Vs Aman Verma & Anr.
Delhi High Court · (2024) 02 DEL CK 4181
Motor Vehicles Act, 1988-Section 173, 168
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 473 of 565
High Courts27 Feb 2024Disposed Of
Lachhman Singh Vs Kavita Devi & Ors.
Delhi High Court · (2024) 02 DEL CK 4184
Motor Vehicles Act, 1988-Section 140, 166, 2(14), 2(31), Chapter V, 66, 67, 68, 69, 77, 80Uttar Pradesh Motor Vehicle Taxation Act, 1997-Section 4, 28UPMVT Rules, 1998-Rule 9, 12
High Courts27 Feb 2024Dismissed
Cholamandalam MS General Insurance Co. Ltd Vs Krishan Chander & Ors.
Delhi High Court · 2022 INSC 1062
Motor Vehicles Act, 1988-Section 173
High Courts27 Feb 2024Disposed Of
EMCO Cables (India) Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4231
Central Goods and Services Tax Act, 2017-Section 73, 73(7), 73(9)
High Courts27 Feb 2024Disposed Of
M/s Singh Trading Co Vs Sales Tax Officer Class II / AVATO, Ward 79 Zone 7 Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4233
High Courts27 Feb 2024Allowed
M/s Euro PVC Fabric Vs Principal Commissioner Of Goods And Services Tax, South Delhi
Delhi High Court · (2024) 02 DEL CK 4235
Central Goods and Services Tax Rules, 2017-Rule 23Constitution of India-Article 226
High Courts27 Feb 2024Allowed
Mrs Kanti Singh & Ors. Vs Lords Mark Industries Pvt. Ltd & Anr.
Delhi High Court · (2024) 02 DEL CK 4251
Constitution of India-Article 227Code of Civil Procedure, 1908-Order V Rule 1, VI Rule 17, VII Rule 10, VII Rule 10A, VII Rule 11, VIII Rule 10, XVA, XV-A, XLVII Rule 1, Section 114Commercial Courts Act, 2015-Section 2(1)(c), 12, 12A, 15, 16, 18
High Courts27 Feb 2024Dismissed
M/S MAC Associates Vs Parvinder Singh
Delhi High Court · (2024) 02 DEL CK 4257
Arbitration and Conciliation Act, 1996-Section 37, 8, 7, 7(5)
High Courts27 Feb 2024Disposed Of
Sahil Sahni Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4340
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354A, 506, 323, 341, 354, 509
High Courts27 Feb 2024Disposed Of
Chandan Kumar & Ors. Vs State (Govt. Of NCT Of Delhi) Through S.H.O. & Anr.
Delhi High Court · (2024) 02 DEL CK 4341
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts27 Feb 2024Disposed Of
Sh Daya Kishan & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4346
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts27 Feb 2024Allowed
Mahanagar Telephone Nigam Ltd. Vs General Secretary, All India Kamgar Union & Ors.
Delhi High Court · (2024) 02 DEL CK 4282
Constitution of India-Article 226Companies Act, 1956Contract Labour (Regulation & Abolition) Rules, 1970-Rule 25(v)(a), 25(2)
High Courts27 Feb 2024Dismissed
Setu Vinit Goenka Vs National Testing Agency & Anr.
Delhi High Court · (2024) 02 DEL CK 4418
High Courts27 Feb 2024Disposed Of
Anand Kumar Rai Vs University Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 4422
Ordinance VI of the Ordinances governing the DU-Clause H, sub-clauses 1 and 4
High Courts27 Feb 2024Allowed
Ishwar Chand Jain Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 02 DEL CK 4382
Constitution of India-Article 226Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968-Regulation 8(3), Rule 8(2) and (3)
High Courts27 Feb 2024Dismissed
Suraj Kumar (In JC) Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4511
Code of Criminal Procedure, 1973-Section 397, 482, 227Indian Penal Code, 1860-Section 302, 34
High Courts27 Feb 2024Dismissed
State Govt Of NCT Of Delhi Vs Mohd. Kasim @ Khan Saheb & Anr.
Delhi High Court · (2024) 02 DEL CK 4535
Indian Penal Code-Sections 302, 394, 472, 34Arms Act-Sections 25, 27, 19FIndian Evidence Act-Section 114
High Courts27 Feb 2024Allowed
Capt Dinesh Ahluwalia Vs Roopa Ahluwalia
Delhi High Court · (2024) 02 DEL CK 4539
Special Marriage Act, 1954-Section 39(2), 27(1)(d)Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order IX Rule 13, Section 151
High Courts27 Feb 2024Dismissed
Smt Meenu Gupta Vs Shri Sandeep Kumar Jain
Delhi High Court · (2024) 02 DEL CK 4541
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(1)(ib)Guardianship and Wards Act, 1890
High Courts27 Feb 2024Dismissed
General Manager UCO Bank Vs Smt. Aditi Gaur & Anr.
Delhi High Court · (2024) 02 DEL CK 3931
UCO Bank (Employees) Pension Regulations, 1995