High Courts24 Jun 2024Disposed Of
Maj Anshul Verma & Ors Vs Union Of India Ors
Delhi High Court · (2024) 06 DEL CK 0040
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 41 of 92
High Courts24 Jun 2024Allowed
National Sewing Thread Company Limited Vs Deputy Commissioner Of Income Tax & Ors
Delhi High Court · (2024) 06 DEL CK 0039
Contract Act, 1872 — Section 133Income Tax Act, 1961 — Section 143(3), 148A(d), 156, 274Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 30(2), 31, 31(1), 60(6)
High Courts24 Jun 2024Disposed Of
Manager Haryana Shakti Senior Secondary School Vs Virendra Singh & Ors
Delhi High Court · (2024) 06 DEL CK 0038
High Courts24 Jun 2024Disposed Of
Vivek Ranjan Gupta & Anr Vs Shivjee Industries And Marketing Pvt.Ltd
Delhi High Court · (2024) 06 DEL CK 0037
Commercial Courts Act, 2015 — Section 13(1)
High Courts19 Jun 2024Disposed Of
Sunny Vs State Of Nct Of Delhi And Others
Delhi High Court · (2024) 06 DEL CK 0007
High Courts19 Jun 2024Disposed Of
Vaibhav Sharma Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2024) 06 DEL CK 0006
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 125, 482Hindu Marriage Act, 1955 — Section 9
High Courts19 Jun 2024Dismissed
Braj Bhan Rahul & Others Vs Agricultural Produce Market Committee & Others
Delhi High Court · (2024) 06 DEL CK 0005
Constitution of India, 1950 — Article 14, 226Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts15 Jun 2024Disposed Of
Vaibhav Singh Vs Sunita Kejriwal & Ors
Delhi High Court · (2024) 06 DEL CK 0008
Constitution of India, 1950 — Article 226, 227Delhi High Court Video Conferencing Rules, 2021 — Rule 3(vi)
High Courts14 Jun 2024Dismissed
Meenu Vs Ashish Kumar Ors & Anr
Delhi High Court · (2024) 06 DEL CK 0012
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5
High Courts14 Jun 2024Disposed Of
Surbhi Srivastava Vs Amit Srivastava
Delhi High Court · (2024) 06 DEL CK 0011
Constitution of India, 1950 — Article 227
High Courts14 Jun 2024Disposed Of
Nagma Sheerin And Ors Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2024) 06 DEL CK 0010
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 151Delhi Municipal Corporation Act, 1957 — Section 354A
High Courts14 Jun 2024Allowed
Rajat Sharma Vs X Corp & Ors
Delhi High Court · (2024) 06 DEL CK 0009
Constitution of India, 1950 — Article 14, 21Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Indian Penal Code, 1860 — Section 294, 509
High Courts13 Jun 2024Dismissed
Pocket FM Private Limited Vs Novi Digital Entertainment Private Limtied & Anr
Delhi High Court · (2024) 06 DEL CK 0013
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts12 Jun 2024Disposed Of
Payal Kashyap Vs Ritu Pahwa & Anr
Delhi High Court · (2024) 06 DEL CK 0004
Code of Civil Procedure, 1908 — Section 104, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts10 Jun 2024Dismissed
Vijay Maheshwari Vs Splendor Buildwell Private Limited & Anr
Delhi High Court · (2024) 06 DEL CK 0015
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Arbitration and Conciliation Act, 1996 — Section 9
High Courts10 Jun 2024Disposed Of
M/s Celebration Hotels & Resorts(P) Ltd Vs M/s Sartaj Hotels Apartments & Vilas Pvt Ltd
Delhi High Court · (2024) 06 DEL CK 0014
Indian Stamp Act, 1899 — Section 2(14), 23A, 33, 35, 36, 42Registration Act, 1908 — Section 17, 17(1A)Transfer of Property Act, 1882 — Section 53A
High Courts07 Jun 2024Disposed Of
New Avantika CGHS Society Vs DDA
Delhi High Court · (2024) 06 DEL CK 0025
Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 4(2), 5, 6, 8, 20Delhi Development Act, 1957 — Section 22, 22(3), 56(2)(i)
High Courts07 Jun 2024
Tilak Vs State (Nct Of Delhi)
Delhi High Court · (2024) 06 DEL CK 0024
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts07 Jun 2024Dismissed
Mohsin Ibrahim Sayyed Vs National Investigation Agency
Delhi High Court · (2024) 06 DEL CK 0023
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 31, 427, 427(1), 482Indian Penal Code, 1860 — Section 120B
High Courts07 Jun 2024Dismissed
Satyanarayan Sharma Vs Govt. Of Nct Of Delhi
Delhi High Court · (2024) 06 DEL CK 0022
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 120B, 409, 420