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Delhi High Court judgments, 2024

1,837 judgments · page 40 of 92

High Courts28 Jun 2024Allowed

Pushpa Khanna & Anr Vs Sanjay Narang & Ors

Delhi High Court · (2024) 06 DEL CK 0048

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14 (3), Order 16 Rule 1(3)Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(c), 14(3), 38
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High Courts28 Jun 2024Dismissed

Harjit Singh Sahni Vs Sidhant Gupta

Delhi High Court · (2024) 06 DEL CK 0046

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14A, 14B, 14C, 14D, 14(1)(e), 14(7), 19(2), 21, 25B, 25B(4), 38Delhi Rent Control Rules, 1959 — Rule 4
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High Courts27 Jun 2024Dismissed

Hershey India Private Limited Vs Shri Rajendra Prasad

Delhi High Court · (2024) 06 DEL CK 0045

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, 151, Order 6 Rule 17, Order 16 Rule 1, Order 16 Rule 2, Order 16 Rule 12, Order 18 Rule 3A, Order 19Evidence Act, 1872 — Section 99, 100, 101, 102
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High Courts27 Jun 2024Dismissed

Rajni Gupta Vs Sanjay Gupta & Anr

Delhi High Court · (2024) 06 DEL CK 0044

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 4, Order 10 Rules 1, Order 10 Rules 2, Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(d), 14(1)(h)
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High Courts27 Jun 2024Allowed

Vijay Kumar Vs Kaushalaya Devi & Ors

Delhi High Court · (2024) 06 DEL CK 0030

Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 9, Order 11 Rule 12, Order 11 Rule 14, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5
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High Courts27 Jun 2024Allowed

Gursahib Singh Sethi Vs Garima Batra

Delhi High Court · (2024) 06 DEL CK 0028

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia)Protection of Women from Domestic Violence Act, 2005 — Section 12
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High Courts25 Jun 2024Allowed

Directorate Of Enforcement Vs Arvind Kejriwal

Delhi High Court · (2024) 06 DEL CK 0036

Code of Criminal Procedure, 1973 — Section 174, 439(2), 482Indian Penal Code, 1860 — Section 120 B, 477APrevention of Money Laundering Act, 2002 — Section 3, 19, 45, 45(1), 45(1)(i), 45(1)(ii), 50, 70, 70(1)
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