High Courts09 Jul 2024Dismissed
Amit Sharma Vs Sugandha Sharma
Delhi High Court · (2024) 07 DEL CK 0001
Hindu Marriage Act, 1955 — Section 13BFamily Courts, Act, 1984 — Section 19(1)Guardian and Wards Act, 1980 — Section 12, 25, 47
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 38 of 92
High Courts08 Jul 2024Disposed Of
Uppal Housing Private Limited Vs Late Jaswant Singh Arora Through His Lrs
Delhi High Court · (2024) 07 DEL CK 0009
Constitution of India, 1950 — Article 227
High Courts08 Jul 2024Disposed Of
Nirmala Devi & Ors Vs Arun Kumar Singla @ A.K. Singla
Delhi High Court · (2024) 07 DEL CK 0008
High Courts08 Jul 2024Disposed Of
Prem Arora VsKartar Chand (Since Deceased) Through Lr Rajiv Arora & Ors
Delhi High Court · (2024) 07 DEL CK 0007
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 12 Rule 6, Order 39 Rule 10
High Courts08 Jul 2024Disposed Of
Subhash Chand Jain Vs Satish Kumar
Delhi High Court · (2024) 07 DEL CK 0006
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jul 2024Disposed Of
Mohd. Samar Vs Waseem Ahmed & Anr
Delhi High Court · (2024) 07 DEL CK 0005
High Courts08 Jul 2024Disposed Of
RHC Ventures Limited & Ors Vs Kitchannagari Sarveshwarsa Reddy & Anr
Delhi High Court · (2024) 07 DEL CK 0004
Constitution of India, 1950 — Article 227
High Courts08 Jul 2024Disposed Of
Shiv Sagar Developers And Ors Vs Tilak Nagar Audumbar Cooperative Housing Society
Delhi High Court · (2024) 07 DEL CK 0003
Constitution of India, 1950 — Article 227
High Courts08 Jul 2024Dismissed
Yogesh Vs Priya
Delhi High Court · (2024) 07 DEL CK 0002
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts05 Jul 2024Disposed Of
�Mrs. �R� Vs Principal Secretary Health And Family Welfare Department & Ors
Delhi High Court · (2024) 07 DEL CK 0035
Constitution of India, 1950 — Article 21Medical Termination of Pregnancy Act, 1971 — Section 3(2B), 3(2)(b)(i), 3(3)
High Courts05 Jul 2024Disposed Of
Shashi Bala Gupta Vs Delhi Development Authority
Delhi High Court · (2024) 07 DEL CK 0034
Constitution of India, 1950 — Article 226
High Courts05 Jul 2024Allowed
Magma HDI General Insurance Co Ltd Vs Harish Kumar Sukhija & Ors
Delhi High Court · (2024) 07 DEL CK 0033
Code of Criminal Procedure, 1973 — Section 173Motor Vehicles Act, 1988 — Section 140, 166, 173Indian Penal Code, 1860 — Section 279, 338
High Courts05 Jul 2024Dismissed
Pacific Convergence Corpn Ltd Vs Data Access (India) Ltd
Delhi High Court · (2024) 07 DEL CK 0032
Limitation Act, 1963 — Article 59Companies Act of 1956 — Section 446Companies (Court) Rules, 1959 — Rule 9
High Courts05 Jul 2024Dismissed
Union Of India Vs M/s Jay Shree Metals And Engg. Co
Delhi High Court · (2024) 07 DEL CK 0031
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 9Limitation Act, 1963 — Article 137
High Courts05 Jul 2024Disposed Of
Casa 2 Stays Pvt. Ltd Vs VLCC Personal Care Ltd
Delhi High Court · (2024) 07 DEL CK 0030
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 15A, Order 10 Rule 1, Order 11 Rule 1, Order 11 Rule 1(1), Order 11 Rule 1(2), Order 11 Rule 1(3), Order 11 Rule 1(4), Order 11 Rule 1(5)
High Courts04 Jul 2024Disposed Of
Sanju Rana Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2024) 07 DEL CK 0027
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 27
High Courts04 Jul 2024Disposed Of
Jos Chiramel Vs National Highways Authority Of India
Delhi High Court · (2024) 07 DEL CK 0025
Code of Civil Procedure, 1908 — Order 6 Rule 16, Order 7 Rule 16
High Courts04 Jul 2024Dismissed
Shri Ram Gen. Insurance Co. Ltd Vs Smt. Mumtaz Begum & Ors
Delhi High Court · (2024) 07 DEL CK 0024
Employee�s Compensation Act, 1923 — Section 10
High Courts03 Jul 2024Disposed Of
Kamal Singh Alias Kamal Singh Rawat Vs Jai Kumar Sharma & Anr
Delhi High Court · (2024) 07 DEL CK 0046
Employees State Insurance Act, 1948 — Section 2(8), 53, 61Indian Penal Code, 1860 — Section 279, 337, 338, 427Motor Vehicles Act, 1988 — Section 166, 173