High Courts03 Jul 2024Dismissed
Genesis Finance Service Co Limited Vs Usha Bansal And Anr
Delhi High Court · (2024) 07 DEL CK 0045
Code of Civil Procedure, 1908 — Section 47, Order 21 Rule 97, Order 21 Rule 100, Order 21 Rule 105
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 39 of 92
High Courts03 Jul 2024Dismissed
M/s NTPC Vidyut Vyapar Nigam Ltd Vs Oswal Woolen Mills Ltd
Delhi High Court · (2024) 07 DEL CK 0029
Arbitration and Conciliation Act, 1996 — Section 34, 37Contract Act, 1872 — Section 74
High Courts03 Jul 2024Dismissed
Captain Deepak Kumar Vs Election Commission Of India
Delhi High Court · (2024) 07 DEL CK 0028
Competition Act, 2002 — Section 19(1)(a)Mental Healthcare Act, 2017 — Section 100
High Courts02 Jul 2024Dismissed
M/s National Highways Authority Of India Vs M/s Afcons Infrastructure Ltd
Delhi High Court · (2024) 07 DEL CK 0051
Arbitration and Conciliation Act, 1996 — Section 33(1)(a), 34, 37, 37(1)(b)
High Courts02 Jul 2024Dismissed
Kalpana Dudeja Vs Jaideep Kumar Mishra & Ors
Delhi High Court · (2024) 07 DEL CK 0047
High Courts02 Jul 2024Allowed
Rajni Khanna Vs Sidharthan
Delhi High Court · (2024) 07 DEL CK 0044
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jul 2024Allowed
Jayesh Kumar Jain Vs Dugra Dutt Rai And Ors
Delhi High Court · (2024) 07 DEL CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts02 Jul 2024Allowed
National Insurance Co Ltd Vs Ashok Kumar Kochhar & Ors
Delhi High Court · (2024) 07 DEL CK 0042
Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 173
High Courts02 Jul 2024Dismissed
Atmastco Co Ltd Vs Mandeep Kalra
Delhi High Court · (2024) 07 DEL CK 0041
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(xviii), 12A
High Courts02 Jul 2024Disposed Of
Nandu Ram (Since Deceased) Through His Lrs & Ors Vs Sh Sohan Singh & Ors
Delhi High Court · (2024) 07 DEL CK 0040
Motor Vehicles Act, 1988 — Section 140, 166, 166(1)(a), 173Indian Succession Act, 1925 — Section 306
High Courts02 Jul 2024Disposed Of
State Bank Of India Vs Ramesh Kumar Naroola & Ors
Delhi High Court · (2024) 07 DEL CK 0039
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11
High Courts02 Jul 2024Disposed Of
Suman Vs Commissioner Of Police And Ors
Delhi High Court · (2024) 07 DEL CK 0038
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376
High Courts02 Jul 2024Allowed
Mohd. Tahir Vs State (Nct Of Delhi)
Delhi High Court · (2024) 07 DEL CK 0037
Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 302
High Courts02 Jul 2024Dismissed
Amarjeet Vs State Govt. Of N.C.T. Of Delhi
Delhi High Court · (2024) 07 DEL CK 0036
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302,307Evidence Act, 1872 — Section 32, 32(1), 60
High Courts01 Jul 2024Allowed
Dobariya Mohit Ramnikal Vs Department Of Higher Education & Anr
Delhi High Court · (2024) 07 DEL CK 0050
Constitution of India, 1950 — Article 14Architects Act, 1972 — Section 2(a), 2(d), 14, 15, 15(1), 16, 17, 21, 23, 25, 35(1)
High Courts01 Jul 2024Dismissed
Inder Singh Solanki Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 07 DEL CK 0049
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 336, 506
High Courts01 Jul 2024Allowed
Annie Thomas & Anr Vs Pawan Hans Helicopters Ltd & Ors
Delhi High Court · (2024) 07 DEL CK 0048
Constitution of India, 1950 — Article 14, 226
High Courts28 Jun 2024Disposed Of
Indira Television Ltd Vs Telecom Regulatory Authority Of India And Ors
Delhi High Court · (2024) 06 DEL CK 0053
High Courts28 Jun 2024Disposed Of
Rachana Television Private Limited Vs Union Of India & Ors
Delhi High Court · (2024) 06 DEL CK 0052
High Courts28 Jun 2024Allowed
Deepak Duggal Vs State & Ors
Delhi High Court · (2024) 06 DEL CK 0051
Indian Succession Act, 1925 — Section 63, 276Evidence Act 1872 — Section 68Limitation Act, 1963 — Article 137