High Courts30 May 2024Dismissed
Afaaq Khan Vs State Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0100
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37, 50
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 43 of 92
High Courts30 May 2024Disposed Of
Sunil Nayak @ Fundi Vs State (Nct Of Delhi)
Delhi High Court · (2024) 05 DEL CK 0099
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 302
High Courts30 May 2024Dismissed
Vishal Vs State Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0098
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1200, 1201, 1203, 1208, 1210(IV), 1212(II)Code of Criminal Procedure, 1973 — Section 482
High Courts30 May 2024Disposed Of
Bharat Bhardwaj @ Nikku Vs State
Delhi High Court · (2024) 05 DEL CK 0097
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1208, 1210, 1210(ii), 1211, 1271Code of Criminal Procedure, 1973 — Section 482
High Courts30 May 2024Disposed Of
Parveen Vs State (Gnct) Of Delhi
Delhi High Court · (2024) 05 DEL CK 0096
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1210(ii), 1212Code of Criminal Procedure, 1973 — Section 482
High Courts30 May 2024Disposed Of
Bheemsen Vs State (Govt. Nct Of Delhi) & Anr
Delhi High Court · (2024) 05 DEL CK 0095
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 174A, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 5, 6
High Courts30 May 2024Disposed Of
Anil Kumar Sharma Vs State
Delhi High Court · (2024) 05 DEL CK 0094
Code of Criminal Procedure, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 34, 308
High Courts28 May 2024Dismissed
M/s Ekanek Networks Private Limited Vs Aditya Mertia
Delhi High Court · (2024) 05 DEL CK 3146
Code of Civil Procedure, 1908- Section 115, Order 7 Rule 11ECommercial Courts Act, 2015- Section 2(c)(i), 2(c)(ii), 2(1)(c), 2(1)(c)(vii), 2(1)(c)(xviii), 2(c)(xx)Copyright Act, 1957- Section 19A, 19(4)
High Courts28 May 2024Disposed Of
Rajesh Kumar Gupta Vs State
Delhi High Court · (2024) 05 DEL CK 0085
Code of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 279, 304A
High Courts28 May 2024Disposed Of
Deepak Goyal Vs CBI
Delhi High Court · (2024) 05 DEL CK 0084
Code of Criminal Procedure, 1973 — Section 29(1), 292(2), 325, 325(1), 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts28 May 2024Dismissed
Commisioner Of Police Delhi & Ors Vs Pradeep
Delhi High Court · (2024) 05 DEL CK 0083
Constitution of India, 1950 — Article 226, 311(2)(b)Indian Penal Code, 1860 — Section 120B, 384
High Courts28 May 2024Disposed Of
Subhash Kumar Yadav Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2024) 05 DEL CK 0082
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 21, 29, 61, 85Indian Penal Code, 1860 — Section 380
High Courts28 May 2024Dismissed
Commissioner Of Income Tax-International Taxation-3 Vs Bank Of Tokyo-Mitsubishi UFJ Ltd
Delhi High Court · (2024) 05 DEL CK 0081
Income Tax Act, 1961 — Section 9(1)(v)
High Courts27 May 2024Allowed
Union Of India & Anr. Vs Tapash Basak & Ors
Delhi High Court · (2024) 05 DEL CK 0163
Constitution of India, 1950 — Article 14, 16, 309Central Civil Service (Pension) Rules, 1972 — Rule 30
High Courts27 May 2024Dismissed
Rashtriya Transport Corporation Vs Commissioner Of Delhi Goods And Service Tax & Anr.
Delhi High Court · (2024) 05 DEL CK 0093
Delhi Value Added Tax, 2004 — Section 32, 33, 38, 38(1), 42, 42(1)(a), 42(1)(b), 86(14), 76(19)Income Tax Act, 1961 — Section 244(1A)
High Courts27 May 2024Dismissed
Satpal Sharma & Anr. Vs Sadhna Arora
Delhi High Court · (2024) 05 DEL CK 0092
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Registration Act, 1908 — Section 49
High Courts27 May 2024Disposed Of
Prashant Sharma Vs M/S R3 Medical Clinic Pvt.Ltd.
Delhi High Court · (2024) 05 DEL CK 0091
Companies (Management and Administration) Rule, 2014 — Rule 23Arbitration and Conciliation Act, 1996 — Section 11(6), 12(1), 12(5)Companies Act, 2013 — Section 115, 169
High Courts27 May 2024Disposed Of
Maya Das & Anr. Vs Subrata Das
Delhi High Court · (2024) 05 DEL CK 0090
High Courts27 May 2024Dismissed
Rohit Jain Vs Govt. Of Nct Of Delhi. & Anr.
Delhi High Court · (2024) 05 DEL CK 0089
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 406Prohibition of Benami Property Transactions Act, 1988 — Section 3
High Courts27 May 2024Disposed Of
Kalpatru Industries Vs Commissioner Sgst Delhi And Anr.
Delhi High Court · (2024) 05 DEL CK 0088
Central Goods and Services Tax Act, 2017 — Section 29, 29(2)