High Courts27 May 2024Disposed Of
M/S Jig Brothers Vs Sales Tax Officer Class II/Avato, Ward 63 & Ors
Delhi High Court · (2024) 05 DEL CK 0087
Central Goods and Services Tax Act, 2017 — Section 73, 75(3)
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 44 of 92
High Courts27 May 2024Disposed Of
Tarun Kumar Goyal Vs Ms Sb Sales Corporation
Delhi High Court · (2024) 05 DEL CK 0086
High Courts24 May 2024Allowed
Savitri Goel & Anr Vs Parvesh Arora
Delhi High Court · (2024) 05 DEL CK 0166
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1Limitation Act, 1963 — Section 5
High Courts24 May 2024Disposed Of
M/S Rajasthan Patrika Private Limited Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0165
Constitution of India, 1950 — Article 226Ministry of Civil Aviation (Height Restrictions for Safeguarding of Aircraft Operations) Rules, 2015 — Rule 5
High Courts24 May 2024
Mamta Kumari & Anr Vs Union Of India Through Secretary & Ors
Delhi High Court · (2024) 05 DEL CK 0164
Constitution of India, 1950 — Article 14, 21Assisted Reproductive Technology (Regulation) Act, 2021 — Section 21(g)
High Courts22 May 2024Dismissed
Central Bureau Of Investigtation Vs R. Vasudevan & Ors.
Delhi High Court · (2024) 05 DEL CK 0140
Constitution of India, 1950 — Article 21, 227Code of Criminal Procedure, 1973 — Section 91, 102, 173, 207, 232, 242, 243, 311, 313, 319(1), 353(1)Evidence Act, 1872 — Section 65B, 65B(4), 165
High Courts22 May 2024Disposed Of
Arihant Jain And Ors. Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2024) 05 DEL CK 0139
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts22 May 2024Disposed Of
Guizar Islam & Ors. Vs State Of Gnct & Anr.
Delhi High Court · (2024) 05 DEL CK 0138
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts22 May 2024Disposed Of
Faizan Qureshi & Ors. Vs State Of Govt Of Nct Delhi Through Sho Darya Ganj, New Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0137
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 354D, 506, 509
High Courts22 May 2024Disposed Of
Raj Kumar Pandey And Ors Vs State Nct Of Delhi And Ors
Delhi High Court · (2024) 05 DEL CK 0136
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 377, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts22 May 2024Allowed
Raj Kumar Vs State
Delhi High Court · (2024) 05 DEL CK 0135
Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts22 May 2024Allowed
Chand Ram Public School Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0134
Constitution of India, 1950 — Article 324Motor Vehicles Act, 1939 — Section 50Imports & Exports (Control) Act, 1947 — Section 4M
High Courts22 May 2024Disposed Of
Munna Singh & Anr. Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 0133
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 313, 353, 437A, 482
High Courts22 May 2024Dismissed
Surendra Mohan & Anr. Vs Punjab National Bank
Delhi High Court · (2024) 05 DEL CK 0132
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2)
High Courts22 May 2024Dismissed
Sharanjeet Kaur Vs IDBI Bank Ltd
Delhi High Court · (2024) 05 DEL CK 0131
Sexual Harassment of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 13(2), 18
High Courts22 May 2024Dismissed
Manisha Kasana Vs Union Bank Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 0112
Transfer of Property Act, 1882 — Section 106Code of Civil Procedure, 1908 — Section 151
High Courts22 May 2024Dismissed
Noyal Data Ram @ Babu Ram Vs Bhushan & Ors
Delhi High Court · (2024) 05 DEL CK 0111
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3)
High Courts22 May 2024Disposed Of
Shriram General Insurance Co Ltd Vs Deepak Kumar & Ors
Delhi High Court · (2024) 05 DEL CK 0110
Code of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 140, 166, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts22 May 2024Dismissed
Md. Shamim Vs Delhi Development Authority (DDA) & Ors.
Delhi High Court · (2024) 05 DEL CK 0109
Constitution of India, 1950 — Article 21, 226Right to Information Act, 2005 — Section 11(3)
High Courts22 May 2024Disposed Of
Gaurav Goel & Ors. Vs Idbi Bank Limited & Ors.
Delhi High Court · (2024) 05 DEL CK 0108