High Courts20 May 2024Dismissed
North Delhi Municipal Corporation Vs Sudha Sharma
Delhi High Court · (2024) 05 DEL CK 0128
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 46 of 92
High Courts20 May 2024
We, The People Of India Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0126
Code of Civil Procedure, 1908 — Section 151
High Courts20 May 2024Disposed Of
M/S. Umang Realtech Private Limited Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0125
Central Goods and Services Tax Act, 2017 — Section 73, 73(9), 75(3)Delhi Goods and Services Tax Act, 2017 — Section 75(4)
High Courts20 May 2024Disposed Of
Ravi Parkash Goel, Proprietor Of M/S. Gopish Pharma Vs Sales Tax Officer Class II/Avato, Ward 71, Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0124
Central Goods and Services Tax Act, 2017 — Section 29, 29(2)
High Courts20 May 2024Disposed Of
Prince Anand & Anr. Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2024) 05 DEL CK 0080
High Courts20 May 2024Allowed
Shrishti Kumari Through Her Next Friend And Natural Father Mr. Santosh Kumar Vs Jawahar Navodaya Vidyalaya & Ors
Delhi High Court · (2024) 05 DEL CK 0079
Constitution of India, 1950 — Article 14
High Courts20 May 2024Allowed
Master Vansh Rathor Vs Maharaja Agrasen Model School And Anr
Delhi High Court · (2024) 05 DEL CK 0078
Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2)
High Courts20 May 2024Disposed Of
Aditya Ptc College Vs National Council For Teacher Education And Anr
Delhi High Court · (2024) 05 DEL CK 0077
High Courts17 May 2024
Sporting & Outdoor Ad-Agency Private Ltd. Vs Netlinkblue Media Private Limtied
Delhi High Court · (2024) 05 DEL CK 0162
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 446, 446(2), 456
High Courts17 May 2024Disposed Of
Vandana Gupta Vs Surender Kumar Since Deceased Thr Lrs
Delhi High Court · (2024) 05 DEL CK 0161
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B(8)
High Courts17 May 2024Dismissed
Suraj Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0160
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 323, 365
High Courts17 May 2024Disposed Of
Anjali Verma & Anr Vs Govt Of Nct Of Delhi Through Chief Secretary & Ors
Delhi High Court · (2024) 05 DEL CK 0159
Constitution of India, 1950 — Article 226
High Courts17 May 2024Disposed Of
Harsh Kumar @ Harish Kumar Vs District Magistrate North
Delhi High Court · (2024) 05 DEL CK 0158
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 17(1)(a)
High Courts17 May 2024Disposed Of
Raju Vs Amit Yadav And Anr
Delhi High Court · (2024) 05 DEL CK 0157
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 — Rule 13
High Courts17 May 2024Disposed Of
Meenu Garg And Anr. Vs Union Bank Of India
Delhi High Court · (2024) 05 DEL CK 0156
Income Tax Act, 1961 — Section 132(1), 132(3)
High Courts17 May 2024Disposed Of
Dharam Dev Sharma Vs Virender Singh
Delhi High Court · (2024) 05 DEL CK 0155
High Courts17 May 2024Dismissed
Vijay Malhotra Vs Directorate Of Education And Ors
Delhi High Court · (2024) 05 DEL CK 0154
High Courts17 May 2024Allowed
Meena Sajnani Vs Registrar (Co-Operative Societies) And Ors
Delhi High Court · (2024) 05 DEL CK 0153
Constitution of India, 1950 — Article 226
High Courts17 May 2024Disposed Of
Shiv Raj Dedha & Ors. Vs State Of Nct Of Delhi Through Station House Officer & Ors.
Delhi High Court · (2024) 05 DEL CK 0152
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 506
High Courts17 May 2024Disposed Of
Inderjeet Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0151
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 352, 354A, 506, 509