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Delhi High Court judgments, 2024

11,287 judgments · page 367 of 565

High Courts29 Apr 2024Allowed

Jawahar Singh Vs The Executive Engineer, CPWD

Delhi High Court · (2024) 04 DEL CK 4198

Payment of Gratuity Act, 1972-Section 2(e), 2A, 4, 7, 7(2), 7(3), 7(3-A), 7(7), 8, 9, 14Payment of Gratuity (Central) Rules, 1972-Rule 7, 10(1)CCS (Pension) Rules, 1972-Rule 14, 50
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High Courts29 Apr 2024Allowed

Smt. Pashpati Vs The Executive Engineer, CPWD

Delhi High Court · (2024) 04 DEL CK 4196

Payment of Gratuity Act, 1972-Section 2A, 2(e), 4, 7, 7(2), 7(3), 7(3-A), 8, 9, 14Payment of Gratuity (Central) Rules, 1972-Rule 4, 7CCS (Pension) Rules, 1972-Rule 14, 50
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High Courts29 Apr 2024Dismissed

Vivekanand School Vs GNCT & Anr.

Delhi High Court · (2024) 04 DEL CK 4195

Constitution of India-Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 7A, 2(f), 8B to 8G, 7-Q, 70, 14BEmployees Provident Fund Scheme, 1952
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High Courts29 Apr 2024Dismissed

State Vs Munish Kumar Gaur

Delhi High Court · (2024) 04 DEL CK 4035

Code of Criminal Procedure, 1973-Sections 164, 211, 212, 227, 228, 300, 482IPC-Sections 354A, 506, 509Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4
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High Courts29 Apr 2024Dismissed

State Vs Satish Kumar & Ors.

Delhi High Court · (2024) 04 DEL CK 4030

Code of Criminal Procedure, 1973-Section 397, 401, 227, 228, 164, 161Indian Penal Code, 1860-Section 376, 354C, 323, 506
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High Courts29 Apr 2024

Smt. Veena Khanna Vs State & Ors.

Delhi High Court · (2024) 04 DEL CK 4005

Indian Succession Act, 1925-Section 276, 276(d), 276(e), 281, 63(a), 63(b), 63(c), 222(1)Indian Evidence Act, 1872-Section 68, 69, 111Indian Contract Act, 1872-Section 16
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