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Delhi High Court judgments, 2024

11,287 judgments · page 369 of 565

High Courts26 Apr 2024

Accipiter Investments Aircraft 2 Limited Vs Union Of India & Anr.

Delhi High Court · (2024) 04 DEL CK 4495

Aircraft Rules, 1937-Rules 3(28A), 5, 30(2)(iv), 30(6), 30(6)(iv), 30(7), 30(7)(i), 30(7)(ii), 31 to 37A, 32A, 37Aircraft Act, 1934Insolvency and Bankruptcy Code, 2016-Section 3(27), 5(20), 5(21), 10, 11, 13, 14, 14(1), 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3), 14(4), 15, 17, 18, 18(f), 18(1)(f)(vi), Explanation (a) to Section 18, 20, 20(1), 21, 23, 23(1), 23(2), 25(2), 25(2)(b), 27, 29A, 31, 33, 34, 60(5), 60(5)(c), 63, 238
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High Courts26 Apr 2024Allowed

Rahul Vs The State & Anr.

Delhi High Court · (2024) 04 DEL CK 4527

Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Section 376, 354A, 354D, 506Constitution of India-Article 21
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High Courts26 Apr 2024Allowed

Ajay Medi Vs Hemant Mehta

Delhi High Court · (2024) 04 DEL CK 4289

Code of Civil Procedure, 1908-Section 10Constitution of India-Article 227Specific Relief Act-Section 6, Sub-section (2) of Section 6, Sub-section (3) of Section 6, Sub-section (4) of Section 6
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High Courts26 Apr 2024Dismissed

Court On Its Own Motion Vs State

Delhi High Court · (2024) 04 DEL CK 4204

Price Chits and Money Circulation Scheme (Banning) Act, 1978Code of Criminal Procedure, 1973-Section 482Contempt of Courts Act, 1971-Section 2(b)
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High Courts26 Apr 2024

Airports Authority Of India Vs V C Saxena

Delhi High Court · (2024) 04 DEL CK 4202

Constitution of India-Article 226, 227, 300A, 329Payment of Gratuity Act, 1972-Section 4(2), 4(6), 4(6)(a), 4(6)(b), 4(6)(b)(ii), 4(6)(ii), 7(7), 14Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 31(2)
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High Courts26 Apr 2024Disposed Of

Abdul Basit Vs Jawaharlal Nehru University & Ors

Delhi High Court · (2024) 04 DEL CK 4125

University Grants Commission (Prevention, Prohibition and Redressal of Sexual Harassment of Women Employees and Students in Higher Educational Institutions) Regulations, 2015-Rule 8(5)The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
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