High Courts03 May 2024Disposed Of
Kamal Bhasin Vs Central Public Information Officer & Anr.
Delhi High Court · (2024) 05 DEL CK 3486
Right to Information Act, 2005-Section 7(9), 8(1)(j)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 356 of 565
High Courts03 May 2024Disposed Of
Karim Hotels Pvt Ltd & Anr. Vs Nizamuddin & Anr.
Delhi High Court · (2024) 05 DEL CK 3828
Trademarks Act, 1999-Section 29(1), 29(2)(b), 29(2)(c)Code of Civil Procedure, 1908-Order XXVI Rule 10(2)Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter XXIII
High Courts03 May 2024Allowed
Ved Praksh (Deceased) Through His Lrs & Ors. Vs Land Acquisition Collector
Delhi High Court · (2024) 05 DEL CK 3798
Land Acquisition Act, 1894-Section 12, 12(2), 18, 18(1), proviso to sub-section (2) of Section 18, 30
High Courts03 May 2024Dismissed
Rohit Kumar Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2024) 05 DEL CK 4099
Constitution of India, 1950-Articles 14, 16, 21
High Courts03 May 2024Allowed
Yogesh Chandar Goyal & Ors. Vs The State & Anr.
Delhi High Court · (2024) 05 DEL CK 3464
Code of Criminal Procedure, 1973-Section 482, 200, 468(2), 468, 472, 468(3), 473, 469, Chapter XXXVI, 220, 212(2), 219(1), 185Companies Act, 2013-Section 185, 447, 452, 212(6), 439, 439(1), 439(2), 185(1), 185(2), 452(1), 452(2), 212Indian Penal Code, 1860-Section 120B, 403, 406, 408, 411, 414, 191, 192, 193, 196, 120A, 71
High Courts03 May 2024Disposed Of
Sunil Kumar Vohra Vs State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 3424
Guardians and Wards Act
High Courts03 May 2024Dismissed
Employee State Insurance Corporation Vs Narendra Kumar Verma
Delhi High Court · (2024) 05 DEL CK 3414
Constitution of India-Articles 226, 227
High Courts03 May 2024Dismissed
Rohit Kumar Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2024) 05 DEL CK 0171
Constitution of India, 1950 — Article 14, 16, 21
High Courts03 May 2024Allowed
Ved Praksh (Deceased) Through His Lrs & Ors. Vs Land Acquisition Collector
Delhi High Court · (2024) 05 DEL CK 0170
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 30
High Courts03 May 2024Disposed Of
M S Bharat Udyog Through Its Partner Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 0169
High Courts03 May 2024Disposed Of
Anil Madan Vs Assistant Collector, Gr-Ii & Anr.
Delhi High Court · (2024) 05 DEL CK 0168
High Courts03 May 2024Dismissed
M/S Tricolor India Schauspiel Pvt Ltd Vs Indian Oil Corporation Ltd. & Ors.
Delhi High Court · (2024) 05 DEL CK 0167
High Courts02 May 2024Dismissed
Millennium Education Management Private Limited Vs Narayan Sewa Samiti
Delhi High Court · (2024) 05 DEL CK 4149
Arbitration and Conciliation Act, 1996-Section 17
High Courts02 May 2024Disposed Of
CNB Logitech Pvt Ltd Vs Centre For Railway Information Systems
Delhi High Court · (2024) 05 DEL CK 4172
High Courts02 May 2024
Delhi Govt. Officers CGHS Ltd. Vs Court Of Financial Commissioner & Ors.
Delhi High Court · (2024) 05 DEL CK 4171
Constitution of India-Article 226Delhi Co-operative Societies Act, 2003-Section 91, 79, 79(a), 25(d), 112, 70Delhi Cooperative Societies Rules, 2007-Rule 92, 92 (2) and (4)
High Courts02 May 2024Dismissed
Manish Goel Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 4170
Delhi School Education Rules, 1973-Rule 154
High Courts02 May 2024Dismissed
Azad Market Welfare Association & Anr. Vs State (GNCT Of Delhi) Through Engineer-In-Chief & Ors.
Delhi High Court · (2024) 05 DEL CK 4166
High Courts02 May 2024Dismissed
Employees State Insurance Corporation Vs Dr. Ashok Kumar Gupta
Delhi High Court · (2024) 05 DEL CK 4206
Constitution of India-Articles 226, 227
High Courts02 May 2024Disposed Of
P. N. Murli Vs Ministry Of Consumer Affairs, Food And Public Distribution & Anr.
Delhi High Court · (2024) 05 DEL CK 4266
Constitution of India, 1950-Article 226Prevention of Corruption Act, 1988
High Courts02 May 2024Disposed Of
Virendra Singh Vs The Manager Haryana Shakti Senior Secondary School & Ors
Delhi High Court · (2024) 05 DEL CK 4326
Constitution of India-Article 226Delhi School Education Rules, 1973-Rule 121, 59(2)(E), 118FR-Rule 56(j)