High Courts06 May 2024Dismissed
Gulshan Upadhyay Vs Union of India & Ors.
Delhi High Court · (2024) 05 DEL CK 3845
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 354 of 565
High Courts06 May 2024Disposed Of
Ptech Infra Engineering Vs Lite Bite Foods Pvt Ltd & Anr.
Delhi High Court · (2024) 05 DEL CK 3455
Arbitration and Conciliation Act, 1996-Section 11, 12(1), 12(5), Fourth Schedule
High Courts06 May 2024Dismissed
Raj Gangwani Vs Guru Gobind Singh Indraprastha University & Ors.
Delhi High Court · (2024) 05 DEL CK 3453
Regulation for Grace Marks in the University Examinations (2013 Regulations)-Regulations 1, 4, 5 and 6; Regulation 5 clauses (a), (b) and (c)Indraprastha Vishwavidaylaya Act, 1998Ordinances governing the IPU-Clause 12(iii), 12(i), 10(i)
High Courts06 May 2024Allowed
Lord Krishna Bank Ltd. Vs Koshika Telecom Ltd.
Delhi High Court · (2024) 05 DEL CK 3436
Companies Act, 1956-Section 460Companies (Court) Rules, 1959-Rules 6, 9
High Courts03 May 2024Disposed Of
Mumbai International Airport Limited Vs Airports Authority Of India
Delhi High Court · (2024) 05 DEL CK 4153
Arbitration and Conciliation Act, 1996-Section 34, 5, 18, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A)1940 Arbitration ActTransfer of Property Act, 1882-Section 109
High Courts03 May 2024Allowed
Dr. Sandip Vinayak Ingle & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4167
Constitution of India-Article 226Veterinary Council of India (Procedure for Recognition and De-recognition of Veterinary Qualification and Veterinary Colleges) Rules, 2017-Rule 16Indian Veterinary Council Act, 1984-Section 3(4), 5(2)
High Courts03 May 2024Dismissed
Commissioner Of Police & Ors. Vs Smt Kanta Devi
Delhi High Court · (2024) 05 DEL CK 4210
Constitution of India-Articles 226, 227, 142, 14
High Courts03 May 2024Disposed Of
Appellate Tribunal For Forfeited Property Vs Shailender Kumar & Anr.
Delhi High Court · (2024) 05 DEL CK 4209
Constitution of India-Article 226CCS (Conduct) Rules-Rule 3(1)(ii), 3(1)(iii)CCS (CCA) Rules 1965-Rule 14
High Courts03 May 2024Disposed Of
Rannu Devi & Anr. Vs Sandeep Kumar & Ors.
Delhi High Court · (2024) 05 DEL CK 4220
High Courts03 May 2024Dismissed
Tej Singh Vs State Of NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4321
Constitution of India-Article 226Limitation Act, 1963-Section 5
High Courts03 May 2024Dismissed
Umesh Sharma Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2024) 05 DEL CK 4355
Code of Criminal Procedure, 1973-Section 482, 397, 399, 195, 195(1)(b)(ii), 200, 340Indian Penal Code, 1860-Section 193, 209, 120B, 406, 504, 506, 34POCSO Act
High Courts03 May 2024Dismissed
Dilip Soni Vs State Of NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4359
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 419, 420, 168, 471, 389, 170, 120B
High Courts03 May 2024Dismissed
Rajan Varmani Vs Kamal Chand Jain
Delhi High Court · (2024) 05 DEL CK 4398
Delhi Rent Control Act-Section 25B(8), 14(1)(e)
High Courts03 May 2024Disposed Of
Sh. Suresh Roy Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2024) 05 DEL CK 4389
IPC-Section 365
High Courts03 May 2024
Bibi Tarannum Vs State Govt Of Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 4388
Indian Penal Code-Section 376POCSO Act-Section 6Cr.P.C.-Section 164
High Courts03 May 2024Disposed Of
M/s Hari Om Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4450
Central Goods and Services Act, 2017
High Courts03 May 2024Disposed Of
Dharmender Singh Bisht Vs Babita Bisht
Delhi High Court · (2024) 05 DEL CK 4493
Hindu Marriage Act, 1955-Section 13(1)(ia)Indian Penal Code, 1860-Sections 406, 498A, 34Code of Criminal Procedure, 1973-Section 125
High Courts03 May 2024Allowed
Dr. Shelly Batra & Anr. Vs M/s Operation Asha, A Registered Society Through Its President, Mr. Ashutosh Mishra & Ors.
Delhi High Court · (2024) 05 DEL CK 3877
Code of Civil Procedure 1908-Section 92, 92(d), 92(h), 151, Order VI Rule 17, 7 Rule 11Societies Registration Act, 1860Income Tax Act 1961
High Courts03 May 2024Dismissed
Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2024) 05 DEL CK 3930
Constitution of India-Articles 226, 227Regulation of Delhi Road Transport Authority, 1950-Para 19(a), (h), (m)DRTA Condition of Appointment & Service-Regulation 9(b)
High Courts03 May 2024Dismissed
Manoj & Anr. Vs Satish Kumar & Anr.
Delhi High Court · (2024) 05 DEL CK 3929
Code of Civil Procedure, 1908-Section 96, Order XXILimitation Act, 1963-Section 3, 4, 5, 14, 4 to 24