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Delhi High Court judgments, 2024

11,287 judgments · page 358 of 565

High Courts02 May 2024Disposed Of

Gulfam Vs State (NCT of Delhi)

Delhi High Court · (2024) 05 DEL CK 4078

Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365, 302, 201, 34, 147, 148, 149, 436, 153-A, 505, 120-BUnlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18 and 43-D(5)
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High Courts02 May 2024Dismissed

Nazim Vs State (NCT Of Delhi)

Delhi High Court · (2024) 05 DEL CK 4086

Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365/302/201/34, 147/148/149/436/153-A/505/120-B
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High Courts02 May 2024Disposed Of

Javed Vs State (NCT Of Delhi)

Delhi High Court · (2024) 05 DEL CK 4090

Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365, 302, 201, 34, 147, 148, 149, 436, 153-A, 505, 120-BUnlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18, 43-D(5)
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High Courts02 May 2024Disposed Of

Ms Prachi Jain Vs Shri Sunil Kumar Jain

Delhi High Court · (2024) 05 DEL CK 3756

Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 20, 25(2), 2(a), 2(f), 2(b)
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High Courts02 May 2024Disposed Of

Gulfisha Vs State

Delhi High Court · (2024) 05 DEL CK 3534

Code of Criminal Procedure, 1973-Section 438, 482, 164Indian Penal Code, 1860-Section 376, 498A, 506, 34
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High Courts02 May 2024Disposed Of

Sandeep Vs State Of Nct Of Delhi

Delhi High Court · (2024) 05 DEL CK 3526

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 201
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