COURT ARCHIVE

Delhi High Court judgments, 2024

1,837 judgments · page 23 of 92

High Courts17 Sept 2024Disposed Of

Abhishek Grover Vs Divisional Commissioner Delhi & Ors

Delhi High Court · (2024) 09 DEL CK 0157

Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Order 7 Rule 11Code of Criminal Procedure, 1973 — Section 107, 116

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High Courts17 Sept 2024

Amit Katyal Vs Directorate Of Enforcement Government Of India

Delhi High Court · (2024) 09 DEL CK 0156

Constitution of India, 1950 — Article 20(3), 21Code of Criminal Procedure, 1973 — Section 161, 164, 306, 437, 439Indian Penal Code, 1860 — Section 120B

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High Courts17 Sept 2024Disposed Of

Amit Arora Vs Directorate Of Enforcement

Delhi High Court · (2024) 09 DEL CK 0155

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B

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High Courts17 Sept 2024Disposed Of

Amandeep Singh Dhall Vs Directorate Of Enforcement

Delhi High Court · (2024) 09 DEL CK 0154

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 167(2)Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 483

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High Courts17 Sept 2024Disposed Of

Iaul Haque & Ors Vs Delhi Development Authority & Anr

Delhi High Court · (2024) 09 DEL CK 0153

Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(g), 10, 10(3)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 17

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High Courts17 Sept 2024Allowed

Director General Project Varsha Vs Navayuga Van Oord JV

Delhi High Court · (2024) 09 DEL CK 0152

Arbitration and Conciliation Act, 1996 — Section 9, 17, 21, 37(2)(b)

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High Courts17 Sept 2024Disposed Of

Adnan Nisar & Anr Vs Directorate Of Enforcement & Anr

Delhi High Court · (2024) 09 DEL CK 0057

Constitution of India, 1950 — Article 20(3), 21Code of Criminal Procedure, 1973 — Section 188, 436A, 439Indian Penal Code, 1860 — Section 420, 424

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High Courts13 Sept 2024Disposed Of

Good Year Security Services R Vs Union Of India And Ors

Delhi High Court · (2024) 09 DEL CK 0151

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High Courts13 Sept 2024Dismissed

Aditya Singh Vs Municipal Corporation Of Delhi & Ors

Delhi High Court · (2024) 09 DEL CK 0150

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High Courts13 Sept 2024Allowed

M/s Ausil Corporation Pvt. Ltd Vs Union Of India & Ors

Delhi High Court · (2024) 09 DEL CK 0107

Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 18, 18(1)(a), 18(1)(b), 18(1)(c), 18(1)(d), 28DA, 28DA(3), 28DA(4)

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High Courts13 Sept 2024Disposed Of

Yashika Malik Vs University Of Delhi Faculty Of Medical Sciences & Ors

Delhi High Court · (2024) 09 DEL CK 0106

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High Courts13 Sept 2024Disposed Of

Axcess Limited Vs Controller Of Patents And Designs

Delhi High Court · (2024) 09 DEL CK 0105

Patent Act, 1970 — Section 15, 59(1), 59(3)(d), 59(3)(e)

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High Courts12 Sept 2024Allowed

Jaswant Singh Juneja Vs Income Tax Officer, Ward 63(1), Delhi

Delhi High Court · (2024) 09 DEL CK 0099

Constitution of India, 1950 — Article 142Income Tax Act, 1961 — Section 147, 148, 148A(b),148A(d)

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High Courts12 Sept 2024Disposed Of

M/s TDI Infrastructure Ltd Vs Birjendra Singh Mallik Since Decessednthr Lr

Delhi High Court · (2024) 09 DEL CK 0090

Constitution of India, 1950 — Article 32, 136, 226, 227, 323A, 323BConsumer Protection Act, 2019 — Section 53, 58(1)(a)(iii)Administrative Tribunals Act, 1985 — Section 25

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High Courts11 Sept 2024Disposed Of

Ram Kishan Vs State NCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 0104

Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 309, 436ANarcotic Drugs and Psychotropic Substance Act, 1985 — Section 20, 37, 37(1)(b)(ii), 50, 52A, 53

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High Courts11 Sept 2024Disposed Of