High Courts23 Sept 2024Dismissed
Ms Ratan Chandra Spices And Food Products Pvt Ltd & Anr Vs Kamini Bhatia Proprietor. Of Ms Mahima Herbs And Anr
Delhi High Court · (2024) 09 DEL CK 0133
Code of Civil Procedure, 1908 — Section 151
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 21 of 92
High Courts23 Sept 2024Disposed Of
Dinesh Vs Birla Sun Life Insurance Company Limited
Delhi High Court · (2024) 09 DEL CK 0132
Constitution of India, 1950 — Article 227
High Courts23 Sept 2024Dismissed
Anil Shah Vs Union Of India & Anr
Delhi High Court · (2024) 09 DEL CK 0034
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123(c), 124A
High Courts20 Sept 2024Dismissed
Mohd. Shahzad Vs New Delhi Municipal Council
Delhi High Court · (2024) 09 DEL CK 0046
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 32
High Courts20 Sept 2024Dismissed
Smt. Sushila Goel & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2024) 09 DEL CK 0045
Land Acquisition Act, 1894 — Section 18, 30, 31
High Courts20 Sept 2024Allowed
Abhinav Jindal HUF Vs Income Tax Officer Ward 54 (1) Delhi And Ors
Delhi High Court · (2024) 09 DEL CK 0044
Income Tax Act, 1961 — Section 143(1), 148, 148A, 149(1), 151, 151(1), 151(2)
High Courts20 Sept 2024Disposed Of
Biotyx Medical (Shenzhen) Co. Ltd Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2024) 09 DEL CK 0043
Patent Act, 1970 — Section 2(1)(j), 3(d)m 3(f), 13(1)(b), 13(1)(ja), 15
High Courts20 Sept 2024Disposed Of
Swati Maliwal & Anr Vs State
Delhi High Court · (2024) 09 DEL CK 0042
Code of Criminal Procedure, 1973 — Section 161, 173(6), 227, 228, 397, 482Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(1)(d)(ii), 13(2)
High Courts20 Sept 2024Disposed Of
Someshwar Dayal Vs Anupama Dayal
Delhi High Court · (2024) 09 DEL CK 0041
High Courts20 Sept 2024Dismissed
Shree Balaji Lamination Vs Sr Goyal Polymers
Delhi High Court · (2024) 09 DEL CK 0040
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17
High Courts20 Sept 2024Allowed
Sh. Meenu Gupta (Legal Heir Of Late Sh. Vipin Gupta) Vs Assistant Commissioner Of Income Tax, Circle 67(1), Delhi & Ors
Delhi High Court · (2024) 09 DEL CK 0039
Income Tax Act, 1961 — Section 139(1), 147, 148, 148A(b), 148A(d), 149(1)(b), 159, 192
High Courts20 Sept 2024Disposed Of
Babita Devi Vs Ram Kripal Mall
Delhi High Court · (2024) 09 DEL CK 0038
High Courts20 Sept 2024Dismissed
Mr. Anil Kulshrestha Vs M/s Fiitjee Ltd
Delhi High Court · (2024) 09 DEL CK 0037
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 20, 87, 138, 139Contract Act, 1872 — Section 23
High Courts20 Sept 2024Dismissed
Manish Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0036
Code of Criminal Procedure, 1973 — Section 125, 125(4)
High Courts20 Sept 2024Disposed Of
Nawal Kishore Khandelwal Vs Anuradha & Ors
Delhi High Court · (2024) 09 DEL CK 0035
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts19 Sept 2024Allowed
Rahul Vijayvargia Vs State Of Delhi And Ors
Delhi High Court · (2024) 09 DEL CK 0074
Code of Criminal Procedure, 1973 — Section 251, 256, 482Negotiable Instruments Act, 1881 — Section 138, 141, 142
High Courts19 Sept 2024Disposed Of
Jaspal Singh Vs Rajender Paul Vermani
Delhi High Court · (2024) 09 DEL CK 0073
Code of Civil Procedure, 1908 — Section 35B
High Courts19 Sept 2024Dismissed
Shri Manish Sharma Vs Smt Anita Luthra & Anr
Delhi High Court · (2024) 09 DEL CK 0072
Code of Civil Procedure, 1908 — Order 5 Rule 1, Order 8 Rule 1, Order 8 Rule 10
High Courts19 Sept 2024Disposed Of
Prakash Godbhole Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2024) 09 DEL CK 0071
Constitution of India, 1950 — Article 226Bhartiya Nagarik Suraksha Sanhita Act, 2023 — Section 583Code of Criminal Procedure, 1973 — Section 482
High Courts19 Sept 2024Allowed
Amandeep Gill & Anr Vs State Govt Of Nct Of Delhi
Delhi High Court · (2024) 09 DEL CK 0070
Constitution of India, 1950 — Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 215Bharatiya Nyaya Sanhita, 2023 — Section 209