High Courts30 Sept 2024Disposed Of
Rashida Khatoon Vs State Nct Of Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0075
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 302, 307, 323, 354, 506, 509
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 19 of 92
High Courts27 Sept 2024Disposed Of
Mr. Harjeet Singh Senior Citizen Vs M/S Omaxe Limited Through Its Directors Sh. Rohtash Goel , Sh Mohit Goel Sh. Manoj Kumar Dua And Sh. Vinit Goyal
Delhi High Court · (2024) 09 DEL CK 0122
Arbitration and Conciliation Act, 1996 — Section 12(2), 21
High Courts27 Sept 2024Allowed
North Deihi Municipal Coeporation Vs R&T Enterprises
Delhi High Court · (2024) 09 DEL CK 0121
High Courts27 Sept 2024Dismissed
Sushma Vs State Nct Of Delhi
Delhi High Court · (2024) 09 DEL CK 0120
Code of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 34, 304B, 498AEvidence Act, 1872 — Section 113B
High Courts27 Sept 2024Dismissed
Akash Pack Tech (P) Limited Vs M/s Today Tea Limited
Delhi High Court · (2024) 09 DEL CK 0110
Code of Civil Procedure, 1908 — Order 7 Rule 11Limitation Act, 1963 — Section 5
High Courts27 Sept 2024Disposed Of
Rohit Madan Vs Aditya Madan
Delhi High Court · (2024) 09 DEL CK 0109
High Courts27 Sept 2024Disposed Of
Sudhir Kumar Dhingra Vs Delhi Development Authority
Delhi High Court · (2024) 09 DEL CK 0108
Constitution of India, 1950 — Article 226
High Courts26 Sept 2024
Prashant Manchanda VsUnion Of India & Ors
Delhi High Court · (2024) 09 DEL CK 0148
High Courts26 Sept 2024Disposed Of
Geeta Devi Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2024) 09 DEL CK 0147
Constitution of India, 1950 — Article 21, 32, 226Delhi Municipal Corporation Act, 1957 — Section 399Animal Birth Control (Dogs) Rules, 2001 — Rule 6, 6(2), 7
High Courts26 Sept 2024Disposed Of
Govind T Samani Vs Ashwin Aloysrus Dsouza & Anr
Delhi High Court · (2024) 09 DEL CK 0146
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 84Consumer Protection Act, 1869 — Section 27Consumer Protection Act, 2019 — Section 72
High Courts26 Sept 2024Disposed Of
Shelter Maker Pvt. Ltd. & Ors Vs Anand Mundra & Ors
Delhi High Court · (2024) 09 DEL CK 0145
Constitution of India, 1950 — Article 227
High Courts26 Sept 2024Disposed Of
Shelter Maker Pvt Ltd & Ors Vs Babulal M Parekh & Ors
Delhi High Court · (2024) 09 DEL CK 0144
Constitution of India, 1950 — Article 227
High Courts26 Sept 2024Disposed Of
M/s Swastik Construction & Builders Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2024) 09 DEL CK 0142
Constitution of India, 1950 — Article 226Delhi Development Act 1957 — Section 22(1)Delhi Land Revenue Act, 1954 — Section 3(13), 18, 26, 27, 28, 30, 64, 154
High Courts26 Sept 2024Allowed
Chandra Global Finance Ltd Vs ITO Ward 6(1) New Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0141
Income Tax Act, 1961 — Section 56(2)(viia), 139, 142(1), 143(3), 147, 148, 148A(b), 148A(d), 149, 150, 151, 152, 153, 159, 263
High Courts26 Sept 2024Allowed
Mr Kinshuk Goel Legal Heir Of Late Shri Vijay Shanker Goel Vs Assistant Commissioner Of Income Tax Circle 49(1)
Delhi High Court · (2024) 09 DEL CK 0140
Income Tax Act, 1961 — Section 142(1), 143(2), 147, 148, 148A(b), 148A(d), 149(1)(b), 159
High Courts26 Sept 2024Dismissed
Inderjit Singh Marwah Vs Vijender Singh
Delhi High Court · (2024) 09 DEL CK 0119
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts26 Sept 2024Disposed Of
Aamir Naseer Vs Mohammad Zulfiquar
Delhi High Court · (2024) 09 DEL CK 0118
High Courts26 Sept 2024Disposed Of
M/s Shelter Maker (I) Pvt. Ltd. & Ors Vs Shakuntala S. Agarwal & Ors
Delhi High Court · (2024) 09 DEL CK 0117
Constitution of India, 1950 — Article 227
High Courts26 Sept 2024Disposed Of
Arti Ghosh @ Aroti Ghosh Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2024) 09 DEL CK 0116
Constitution of India, 1950 — Article 226Indian Succession Act, 1925 — Section 57, 213