High Courts03 Oct 2024Disposed Of
Capital Broadways Pvt. Ltd Vs Income Tax Officer Ward 5(3) Delhi & Anr
Delhi High Court · (2024) 10 DEL CK 0021
Income Tax Act, 1961 — Section 143(1), 148, 151, 151(1)
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 18 of 92
High Courts01 Oct 2024Disposed Of
Jagdishwar Kumar Sethi (Deceased) Thr Lrs Vs Ram Pratap Singh & Ors
Delhi High Court · (2024) 10 DEL CK 0028
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts01 Oct 2024Dismissed
Harpreet Singh Batra & Ors Vs Tiju Thomas & Anr
Delhi High Court · (2024) 10 DEL CK 0027
High Courts01 Oct 2024Disposed Of
M/s Mahatma Gandhi Mission Hospital Vs Mr. Parshuram Langde
Delhi High Court · (2024) 10 DEL CK 0026
Constitution of India, 1950 — Article 227
High Courts01 Oct 2024Disposed Of
Dr. Sheenu Gupta Vs Parshuram Landge
Delhi High Court · (2024) 10 DEL CK 0025
Constitution of India, 1950 — Article 227
High Courts01 Oct 2024Dismissed
Udai Bhan And Anr Vs Raj Kumar @ Lala And Ors
Delhi High Court · (2024) 10 DEL CK 0024
Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2Delhi Municipal Corporation Act, 1957 — Section 344(2)
High Courts01 Oct 2024Disposed Of
Preeti Chauhan Vs ICICI Lombard General Insurance Co Ltd & Ors
Delhi High Court · (2024) 10 DEL CK 0023
Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 39 Rules 1, Order 39 Rules 2
High Courts01 Oct 2024Dismissed
Paryag Raj Vs Gaurav Anand
Delhi High Court · (2024) 10 DEL CK 0022
Code of Civil Procedure, 1908 — Order 8 Rule 10
High Courts01 Oct 2024Dismissed
Francis Marion Gegg Vs Customs
Delhi High Court · (2024) 10 DEL CK 0020
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 21(c), 23, 23(c), 37, 43(a), 50, 52A, 67Customs Act, 1962 — Section 102, 110, 111
High Courts01 Oct 2024Dismissed
Mahender Singh Vs State (Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0019
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37, 50, 67
High Courts01 Oct 2024Disposed Of
Pankaj @ Pankaj Vaid @ Amit @ Sanju Baba Vs State (Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0018
Code of Criminal Procedure, 1973 — Section 100, 161, 439Indian Penal Code, 1860 — Section 120BNarcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37, 37(1)(b)(ii), 41(2), 42(2), 50, 52A, 55, 67
High Courts01 Oct 2024Dismissed
Dhruv Jain And Ors Vs Govt. Nct Of Delhi And Ors
Delhi High Court · (2024) 10 DEL CK 0017
Constitution of India, 1950 — Article 14, 19(1), 19(2), 19(6), 226Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 3(d), 3(g), 13
High Courts01 Oct 2024Dismissed
Saujanya Printing Press Vs Dyputy Labour Commissioner & Anr
Delhi High Court · (2024) 10 DEL CK 0016
Minimum Wages Act 1948 — Section 20(2)
High Courts01 Oct 2024Dismissed
Thokchom Shyamjai Singh & Ors Vs Union Of India Through Home Secretary & Ors
Delhi High Court · (2024) 10 DEL CK 0001
Constitution of India, 1950 — Article 14, 21, 22, 22(1), 32, 226, 227Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3)Indian Penal Code, 1860 — Section 120B, 121A, 122
High Courts30 Sept 2024Dismissed
Vimla Vs Sanjay Sindhani
Delhi High Court · (2024) 09 DEL CK 0081
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10
High Courts30 Sept 2024Disposed Of
Siyaram Bros. (Rajasthan) Pvt Ltd Vs Kirloskar Oil Engines Ltd
Delhi High Court · (2024) 09 DEL CK 0080
High Courts30 Sept 2024Disposed Of
Kohilika @ Kuhi Vs Anubhav Saxena
Delhi High Court · (2024) 09 DEL CK 0079
High Courts30 Sept 2024Disposed Of
Aditya Madan Vs State & Ors
Delhi High Court · (2024) 09 DEL CK 0078
Code of Civil Procedure, 1908 — Order 6 Rule 17Rights of Persons with Disabilities Act, 2016 read with Mental Healthcare Act, 2017 — Section 14
High Courts30 Sept 2024Disposed Of
Sushma Jindal Vs United India Insurance Company Limited
Delhi High Court · (2024) 09 DEL CK 0077
Constitution of India, 1950 — Article 227
High Courts30 Sept 2024Dismissed
Dr. Shantanu Mandal Vs Union Of India And Anr
Delhi High Court · (2024) 09 DEL CK 0076