COURT ARCHIVE

Delhi High Court judgments, 2024

1,837 judgments · page 20 of 92

High Courts26 Sept 2024Disposed Of

Sparsh Dhir Vs Esha Dhir

Delhi High Court · (2024) 09 DEL CK 0115

High Courts26 Sept 2024Disposed Of

Rahul Kumar Vs Sashastra Seema Bal And Anr

Delhi High Court · (2024) 09 DEL CK 0114

Constitution of India, 1950 — Article 226

High Courts26 Sept 2024Dismissed

Sama Jahan @ Shama Parveen Vs Govt Of Nct Of Delhi & Anr

Delhi High Court · (2024) 09 DEL CK 0113

High Courts26 Sept 2024Disposed Of

Shivaji Chauhan Vs Commissioner Of Police, Delhi And Ors

Delhi High Court · (2024) 09 DEL CK 0112

High Courts26 Sept 2024Dismissed

State Nct Of Delhi Vs Syed Anzar Shah

Delhi High Court · (2024) 09 DEL CK 0111

Code of Criminal Procedure, 1973 — Section 378National Investigation Agency Act, 2008 — Section 21, 21(1)Unlawful Activities (Prevention) Act, 1967 — Section 18, 18B, 20

High Courts25 Sept 2024Allowed

All India Association Of Central Excise Gazetted Executive Officers And Ors Vs Union Of India And Ors

Delhi High Court · (2024) 09 DEL CK 0143

High Courts25 Sept 2024Dismissed

Rachit Kapoor Vs Union Of India Through Prime Ministers Office Mr Pk Mishra

Delhi High Court · (2024) 09 DEL CK 0139

Constitution of India, 1950 — Article 14, 21, 32, 226, 227Code of Criminal Procedure, 1973 — Section 36, 154, 156(3), 200, 482

High Courts25 Sept 2024Disposed Of

Rajiv Oberoi Vs Rajesh Gupta

Delhi High Court · (2024) 09 DEL CK 0138

Contempt of Courts Act, 1971 — Section 10, 11, 12

High Courts25 Sept 2024Disposed Of

Chandra Bhushan Vs Union Of India & Ors

Delhi High Court · (2024) 09 DEL CK 0137

Constitution of India, 1950 — Article 226

High Courts24 Sept 2024Dismissed

State Vs Rajiv @ Raju

Delhi High Court · (2024) 09 DEL CK 0136

Code of Criminal Procedure, 1973 — Section 378(3), 437AIndian Penal Code, 1860 — Section 363, 366, 376, 506Evidence Act, 1872 — Section 35

High Courts24 Sept 2024Dismissed

State Vs Om Prakash

Delhi High Court · (2024) 09 DEL CK 0131

Code of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 376, 376(2)(n), 376(i), 376(j), 376(k), 506Protection of Children from Sexual Offences Act, 2012 — Section 6

High Courts24 Sept 2024Disposed Of

Abhishek Yadav Vs Delhi State Legal Services Authority & Anr

Delhi High Court · (2024) 09 DEL CK 0130

Code of Criminal Procedure, 1973 — Section 357AProtection of Children from Sexual Offences Act, 2012 — Section 33(8)Protection of Children from Sexual Offences Rules, 2020 — Rule 9

High Courts24 Sept 2024Allowed

O.P Khandelwal Vs Steel Authority Of India

Delhi High Court · (2024) 09 DEL CK 0129

Right to Information Act, 2005 — Section 8(1)(d), 18Limitation Act, 1963 — Article 58, 59, 113

High Courts24 Sept 2024Dismissed

Gail India Ltd Vs Uco Bank & Anr

Delhi High Court · (2024) 09 DEL CK 0128

Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a)

High Courts24 Sept 2024Dismissed

Intex Technologies (India) Limited Vs Rincor Energy S.A.

Delhi High Court · (2024) 09 DEL CK 0127

Arbitration and Conciliation Act, 1996 — Section 9, 11, 11(6), 34, 37, 37(1)(a), 37(1)(b), 37(1)(c)Commercial Courts Act, 2015 — Section 13(1)(A)

High Courts24 Sept 2024Dismissed

Nisha Vs Anjali Malhotra

Delhi High Court · (2024) 09 DEL CK 0126

Arbitration and Conciliation Act, 1996 — Section 8

High Courts24 Sept 2024Allowed

Director General, Project Varsha Ministry Of Defence (Navy), Union Of India, New Delhi Vs M/s Navayuga Van Oord JV

Delhi High Court · (2024) 09 DEL CK 0125

Constitution of India, 1950 — Article 227Arbitration and Conciliation Act, 1996 — Section 37, 37(2)(b)Evidence Act, 1872 — Section 123

High Courts24 Sept 2024Disposed Of

Mritunjay Kumar Vs Union Of India And Ors

Delhi High Court · (2024) 09 DEL CK 0124

Constitution of India, 1950 — Article 226

High Courts23 Sept 2024Disposed Of

Anamika Vs Sudhanshu Kaushik

Delhi High Court · (2024) 09 DEL CK 0135

High Courts23 Sept 2024Disposed Of

Hapreet Singh Chadha Alias Shampy Vs Dwarka Nath Chandok And Sons Through Karta

Delhi High Court · (2024) 09 DEL CK 0134