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Delhi High Court judgments, 2024

1,837 judgments · page 16 of 92

High Courts09 Oct 2024Allowed

Santosh Kumari Vs Rohit Gulati

Delhi High Court · (2024) 10 DEL CK 0049

Code of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 380
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High Courts08 Oct 2024Disposed Of

Vinod Kumar Bali Vs Ashish Bali & Anr

Delhi High Court · (2024) 10 DEL CK 0047

Constitution of India, 1950 — Article 226Protection of Women from Domestic Violence Act, 2005 — Section 12Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 — Rule 22(3)(1)
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High Courts08 Oct 2024Dismissed

Veena Jain Vs City Union Bank Limited & Ors

Delhi High Court · (2024) 10 DEL CK 0043

Constitution of India, 1950 — Article 226, 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 14, 18
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High Courts07 Oct 2024Allowed

Munija & Ors Vs Union Of India

Delhi High Court · (2024) 10 DEL CK 0042

Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 2(29), 123(c), 124AMotor Vehicles Act, 1988 — Section 163A
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High Courts07 Oct 2024Dismissed

M/s A.B. Creations & Anr Vs M/s Bhan Textiles Pvt. Ltd

Delhi High Court · (2024) 10 DEL CK 0039

Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 37Companies Act, 2013 — Section 248, 248(1), 248(2), 248(3), 248(4), 248(5), 248(6), 248(7), 248(8), 250Companies Act, 1956 — Section 433(e), 560(6)
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