High Courts21 Oct 2024Disposed Of
Sandeep Raina Vs Sachin Sharma
Delhi High Court · (2024) 10 DEL CK 0122
Code of Civil Procedure, 1908 — Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 15 of 92
High Courts21 Oct 2024Disposed Of
Jasbir Kaur & Anr Vs Mr Ravinder Singh Alias Ravinder Malik & Ors
Delhi High Court · (2024) 10 DEL CK 0121
Constitution of India, 1950 — Article 226
High Courts21 Oct 2024Disposed Of
Sweta Pradip Popat Vs Larsen And Turbo Ltd
Delhi High Court · (2024) 10 DEL CK 0120
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Saroj Gupta Vs State (Government Of Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0119
High Courts21 Oct 2024Disposed Of
Deepak Nijhawan Vs Shivani Arora
Delhi High Court · (2024) 10 DEL CK 0118
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 Oct 2024Disposed Of
Amrit Lal Agnihotri Vs Sushil Kumar Verma
Delhi High Court · (2024) 10 DEL CK 0117
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd). And Anr Vs Satinder Kaur & Anr
Delhi High Court · (2024) 10 DEL CK 0116
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd) Vs Sh. Kamaljit Singh & Anr
Delhi High Court · (2024) 10 DEL CK 0115
Constitution of India, 1950 — Article 227
High Courts21 Oct 2024Disposed Of
Dewan Izzat Rai Nanda Thru Lr's Vs Dewan Iqbal Nath Thru Lr's And Ors
Delhi High Court · (2024) 10 DEL CK 0107
Code of Civil Procedure, 1908 — Section 151
High Courts21 Oct 2024Disposed Of
KKH Finvest Private Limited & Anr Vs Jonas Haggard & Ors
Delhi High Court · (2024) 10 DEL CK 0106
Code of Civil Procedure, 1908 — Order 2 Rule 2Arbitration and Conciliation Act, 1996 — Section 5, 8, 9, 11, 11(5), 11(6A), 12, 16, 17, 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471, 477 A
High Courts21 Oct 2024Dismissed
Tanu Gupta Vs State Of Nct Of Delhi
Delhi High Court · (2024) 10 DEL CK 0105
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482, 483Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts21 Oct 2024Allowed
Rajesh Khanna Vs M/s Olam Agro India Ltd
Delhi High Court · (2024) 10 DEL CK 0104
Code of Criminal Procedure, 1973 — Section 389, 391, 482Negotiable Instruments Act, 1881 — Section 138, 148
High Courts21 Oct 2024Dismissed
Naresh Kumar Bajaj & Ors Vs Bunge India Pvt. Ltd
Delhi High Court · (2024) 10 DEL CK 0103
Code of Civil Procedure, 1908 — Order 23 Rule 3Arbitration and Conciliation Act, 1996 — Section 16, 23(3), 34, 34(2), 34(3)
High Courts18 Oct 2024Allowed
M Samundra Singh Vs Union Of India & Ors
Delhi High Court · (2024) 10 DEL CK 0101
Constitution of India, 1950 — Article 226
High Courts16 Oct 2024Dismissed
Achla Malhotra Vs Delhi State NPEF CGHS Ltd. And Ors
Delhi High Court · (2024) 10 DEL CK 0100
Code of Civil Procedure, 1908 — Section 96, Order 41 Rule 1Code of Criminal Procedure, 1973 — Section 91Indian Penal Code, 1860 — Section 120B, 419, 420, 477A
High Courts16 Oct 2024Allowed
Ashok Leyland Ltd Vs Commissioner, Value Added Tax
Delhi High Court · (2024) 10 DEL CK 0098
Delhi Value Added Tax Act, 2004 — Section 38, 38(1), 38(2), 38(3), 38(3)(a), 38(3)(a)(ii), 38(3)(b), 42Delhi Value Added Tax Rules, 2005 — Rule 34, 34(1), 34(2)
High Courts16 Oct 2024Dismissed
Devadarsini Umapathy Vs Medical Counselling Committee
Delhi High Court · (2024) 10 DEL CK 0093
Indian Citizenship Act of 1955 — Section 7B, 7B(1)
High Courts16 Oct 2024Disposed Of
Farman Vs State Nct Of Delhi
Delhi High Court · (2024) 10 DEL CK 0092
Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 22, 24A, 25, 29, 37(1)(b)(ii)
High Courts16 Oct 2024Allowed
Rohit Kumar Vs State Nct Of Delhi
Delhi High Court · (2024) 10 DEL CK 0091
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 171, 465, 474
High Courts16 Oct 2024Allowed
Central Bureau Of Investigtation Vs Mahesh Agarwalla & Anr. & Ors
Delhi High Court · (2024) 10 DEL CK 0090
Code of Criminal Procedure, 1973 — Section 91, 173(2), 207, 482Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, l988 — Section 7, 12, 13(1)(d), 13(2)