High Courts11 Sept 2024Disposed Of
Bhooma Devi Vs Janki Devi
Delhi High Court · (2024) 09 DEL CK 0096
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 24 of 92
High Courts11 Sept 2024Disposed Of
National Health Authority Vs M/s Intermarc
Delhi High Court · (2024) 09 DEL CK 0095
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Sept 2024Disposed Of
Ajay Jain & Anr Vs M/s Sood Resins And Polymers
Delhi High Court · (2024) 09 DEL CK 0094
Limited Liability Partnership Act, 2008 — Section 3, 27, 28
High Courts11 Sept 2024Disposed Of
Kanchan Singh Vs Bula Mukherjee & Ors
Delhi High Court · (2024) 09 DEL CK 0093
Constitution of India, 1950 — Article 226
High Courts11 Sept 2024Disposed Of
Sonia Vs State (Govt Of Nct Of Delhi) And Ors
Delhi High Court · (2024) 09 DEL CK 0092
High Courts11 Sept 2024Disposed Of
Court On Its Own Motion Vs Abhinav Kathuria
Delhi High Court · (2024) 09 DEL CK 0091
Contempt of Courts Act, 1971 — Section 15(2)
High Courts11 Sept 2024Allowed
Deepak Chaturvedi Vs Union Of India And Ors
Delhi High Court · (2024) 09 DEL CK 0089
Constitution of India, 1950 — Article 226
High Courts11 Sept 2024Disposed Of
Mohammad Haneef Mohammad Ishaque Vs State Of Nct Delhi Through Acp South East
Delhi High Court · (2024) 09 DEL CK 0088
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 120B, 153A, 153B, 174
High Courts11 Sept 2024Disposed Of
Arun Ramchandran Pillai Vs Directorate Od Enforcement
Delhi High Court · (2024) 09 DEL CK 0087
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 167(2), 439Indian Penal Code, 1860 — Section 120B
High Courts11 Sept 2024Disposed Of
Sharmila Jain Vs Delhi Devlopment Authoruty
Delhi High Court · (2024) 09 DEL CK 0086
Constitution of India, 1950 — Article 226
High Courts11 Sept 2024Allowed
Satish Chand Jain Vs Assistant Commissioner Of Income Tax, Circle 52(1), Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0085
Income Tax Act, 1961 — Section 143(3), 144B, 147, 148, 148A, 148A(b), 148A(d)
High Courts11 Sept 2024Disposed Of
Spicejet Imited Vs Team France 01 S.A.S.
Delhi High Court · (2024) 09 DEL CK 0082
Civil Procedure Code, 1908 — Section 151, Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7Commercial Courts Act, 2015 — Section 12ACourt Fees Act, 1870 — Section 7(iii)
High Courts10 Sept 2024Dismissed
Geeta Arora @ Sonu Punjaban Vs State (Nct Of Delhi)
Delhi High Court · (2024) 09 DEL CK 0084
Code of Criminal Procedure, 1973 — Section 161, 164, 389, 389(1), 428, 482Indian Penal Code, 1860 — Section 120B, 328, 342, 363, 366, 366A, 370, 372, 373, 376Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts10 Sept 2024Disposed Of
Sukanya Mondal Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 0083
Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 173, 207, 439Indian Penal Code, 1860 — Section 120B
High Courts09 Sept 2024Disposed Of
Mohd. Rehan Vs Rajinder Kumar Sharma
Delhi High Court · (2024) 09 DEL CK 0056
High Courts09 Sept 2024Dismissed
Sudesh Chhikara Vs Baljeet Singh
Delhi High Court · (2024) 09 DEL CK 0055
Civil Procedure Code, 1908 — Section 151, Order 9 Rule 14
High Courts09 Sept 2024Disposed Of
Pranay Jain Vs Shiv Kumar Gandhi
Delhi High Court · (2024) 09 DEL CK 0054
Civil Procedure Code, 1908 — Order 37
High Courts09 Sept 2024Disposed Of
Naraindas Vs Tata AIG Life Insurance Co. Ltd
Delhi High Court · (2024) 09 DEL CK 0053
Constitution of India, 1950 — Article 227
High Courts09 Sept 2024Disposed Of
Din Dayal Agrawal Vs Siri In Fin Lease Pvt. Ltd
Delhi High Court · (2024) 09 DEL CK 0052
Civil Procedure Code, 1908 — Section 47, Order 21 Rule 58
High Courts09 Sept 2024Disposed Of
Vijay Gaur Vs Mr. Taaha Fahim & Ors
Delhi High Court · (2024) 09 DEL CK 0051
Civil Procedure Code, 1908 — Order 7 Rule 11