High Courts09 Sept 2024Dismissed
Shyam Sunder Sethi Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 09 DEL CK 0050
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 25 of 92
High Courts09 Sept 2024Dismissed
Morgan Ventures Limited Vs NEPC India Limited And Others & Ors
Delhi High Court · (2024) 09 DEL CK 0049
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 20Arbitration & Conciliation Act, 1996 — Section 9, 34
High Courts09 Sept 2024Dismissed
Samar Amusement And Education Vs Delhi Development Authority And Ors
Delhi High Court · (2024) 09 DEL CK 0048
Constitution of India, 1950 — Article 226
High Courts09 Sept 2024Allowed
Divine Infracon Private Limited Vs Deputy Commissioner Of Income Tax Central Circle 18, New Delhi
Delhi High Court · (2024) 09 DEL CK 0047
Income Tax Act, 1961 — Section 132(1), 139(1), 147, 148, 153A
High Courts06 Sept 2024Allowed
Jagadish Nangineni Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 0005
Constitution of India, 1950 — Article 14, 19, 21, 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420
High Courts06 Sept 2024Allowed
Sangeeta Goyal Vs Commissioner Of Customs (Exports)
Delhi High Court · (2024) 09 DEL CK 0004
Customs Act, 1962 — Section 75, 75(1)
High Courts05 Sept 2024Dismissed
Vijay Kaushik Vs Commissioner Of Police
Delhi High Court · (2024) 09 DEL CK 0012
Constitution of India, 1950 — Article 14
High Courts05 Sept 2024Disposed Of
Lal Mohammad Vs State
Delhi High Court · (2024) 09 DEL CK 0003
Code of Criminal Procedure, 1973 — Section 313, 428Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27
High Courts05 Sept 2024Disposed Of
Smt Bhateri & Ors Vs Union Of India
Delhi High Court · (2024) 09 DEL CK 0002
Railways Act, 1989 — Section 2(29), 123(c), 124ARailway Claims Tribunal Act, 1987 — Section 16Motor Vehicles Act, 1988 — Section 163A
High Courts05 Sept 2024Dismissed
Shri Rashter Kumar Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 09 DEL CK 0001
Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 6
High Courts04 Sept 2024Disposed Of
Tejinder Singh Vs Beverley Singh
Delhi High Court · (2024) 09 DEL CK 0011
High Courts04 Sept 2024Disposed Of
Sandeep Kumar Pathak Vs Superintendent Central Jail No 2
Delhi High Court · (2024) 09 DEL CK 0009
Constitution of India, 1950 — Article 19(1)(a), 226Code of Criminal Procedure, 1973 — Section 482
High Courts04 Sept 2024Disposed Of
Smt. Shanti Devi Vs Union Of India
Delhi High Court · (2024) 09 DEL CK 0008
Railway Claims Tribunal Act, 1987 — Section 16
High Courts04 Sept 2024Disposed Of
Ahmad Ali Vs Manohar Singh Pannu (M.S. Pannu) And Anr
Delhi High Court · (2024) 09 DEL CK 0007
High Courts04 Sept 2024Disposed Of
M/s Unishire Homes LLP Vs Sriganesh Chandrasekaran And Others
Delhi High Court · (2024) 09 DEL CK 0006
Constitution of India, 1950 — Article 227
High Courts03 Sept 2024Disposed Of
Joginder Kumar (Since Deceased) Through Lrs And Ors Vs Krishan Pal Singh
Delhi High Court · (2024) 09 DEL CK 0031
High Courts03 Sept 2024Disposed Of
Sandeep Singh Hitkari Vs Kotak Mahindra Bank Ltd
Delhi High Court · (2024) 09 DEL CK 0030
Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Sept 2024Disposed Of
Shri Sanatan Dharam Mandir Trust (Regd.) Vs Rishi Walia
Delhi High Court · (2024) 09 DEL CK 0029
Civil Procedure Code, 1908 — Order 1 Rule 10
High Courts03 Sept 2024Disposed Of
Vinesh Sharma Vs M/s Vijay Cotswin Pvt Ltd
Delhi High Court · (2024) 09 DEL CK 0028
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 — Order 11 Rule 1, Order 11 Rule 1(5), Order 12 Rule 8Bhartiya Shakshya Adhiniyam, 2023 — Section 63
High Courts03 Sept 2024Disposed Of
Rameshwar Dayal Through His Constituted Power Of Attorney Manavdeep Singh Vs Hemant Kumar
Delhi High Court · (2024) 09 DEL CK 0027
Civil Procedure Code, 1908 — Order 6 Rule 17, Order 11 Rule 1