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Delhi High Court judgments, 2024

11,287 judgments · page 218 of 565

High Courts13 Aug 2024Allowed

Inspector TD Cyril Mimin Zou Vs Union Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 1760

Constitution of India-Article 226, 14, 16Central Industrial Security Force, Assistant Commandant (Executive), Recruitment Rules, 2009-Rule 5, Clause (1) of Appendix-II(a)Central Industrial Security Force (Subordinate Ranks) Recruitment Rules, 1999
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High Courts13 Aug 2024Disposed Of

Ruchi Wadhawan Vs Amit Wali

Delhi High Court · (2024) 08 DEL CK 1771

Hindu Marriage Act, 1955-Section 13(1)(ia), 9Indian Penal Code, 1860-Sections 406/420/120B
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High Courts13 Aug 2024Partly Allowed

Ramjeet Rathaur Vs Bijender Singh & Ors.

Delhi High Court · (2024) 08 DEL CK 1845

Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
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High Courts13 Aug 2024Dismissed

Malvinder Kaur Vs Director Of Education & Ors.

Delhi High Court · (2024) 08 DEL CK 1994

Constitution of India-Article 226, 227, 21, 23Delhi School Education Act and Rules, 1973-Rule 120, 100, 118Payment of Gratuity Act, 1972-Section 2(e), 4, 4(6), 4(6)(b)
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