High Courts13 Aug 2024Dismissed
Bajrang Prasad (Deceased) Thr LRS & Anr. Vs Ram Niwas
Delhi High Court · (2024) 08 DEL CK 1493
Code of Civil Procedure Code, 1908-Section 115Specific Relief Act, 1963-Section 6, 64CrPC-Section 145
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 217 of 565
High Courts13 Aug 2024Allowed
M/s Vidhi Industries Vs M/s Mahindra MGF Co (Regd) & Anr.
Delhi High Court · (2024) 08 DEL CK 1482
Code of Civil Procedure Code, 1908-Section 115, 47, Order XXXVII, XXXVII Rule 2(3), 13 Rule 1Indian Contract Act, 1872-Section 230, 182, 233Code of Criminal Procedure, 1973-Section 340
High Courts13 Aug 2024Dismissed
Kamal Bhasin Vs Central Public Information Office & Anr.
Delhi High Court · (2024) 08 DEL CK 1563
Letters Patent Act, 1866-Clause XRight to Information Act, 2005-Section 7(9), 8, 8(1)(j)
High Courts13 Aug 2024Dismissed
Shashi Aggarwal Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 08 DEL CK 1571
IPC-Sections 420, 467, 468, 471, 120B, 34, 302CrPC-Section 439(2), 482
High Courts13 Aug 2024Dismissed
Manoj Prasad Vs State & Anr.
Delhi High Court · (2024) 08 DEL CK 1578
Negotiable Instruments Act, 1881-Section 138, 118(a), 118, 139CrPC-Section 397, 397/401
High Courts13 Aug 2024Disposed Of
Hari Chand & Ors. Vs Vijay Rani
Delhi High Court · (2024) 08 DEL CK 1658
Constitution of India-Article 227
High Courts13 Aug 2024Disposed Of
India First Life Insurance Co. Ltd Vs Korada Kasulamma & Anr.
Delhi High Court · (2024) 08 DEL CK 1659
Constitution of India-Article 227
High Courts13 Aug 2024Disposed Of
Anupam Singh Vs M/s Mahindra And Mahindra Financial Services Ltd.
Delhi High Court · (2024) 08 DEL CK 1661
Constitution of India-Article 227
High Courts13 Aug 2024Disposed Of
Anil Gupta Since Deceased Through His Lrs Vs Mrs.Saroj & Ors.
Delhi High Court · (2024) 08 DEL CK 1662
CPC-Order XIII Rule 2, Section 151
High Courts13 Aug 2024Allowed
Ashutosh Sharma Vs Income Tax Office
Delhi High Court · (2024) 08 DEL CK 1664
Constitution of India-Article 227
High Courts13 Aug 2024Disposed Of
BDR Builders And Developers Private Limited Vs Sh Shrichand Bijlani
Delhi High Court · (2024) 08 DEL CK 1665
High Courts13 Aug 2024Allowed
Yogender Kumar Vs LIC Housing Finance Ltd
Delhi High Court · (2024) 08 DEL CK 1666
Constitution of India-Article 227
High Courts13 Aug 2024Dismissed
Leeladhar Mishra Vs Vinod Kumar Sharma
Delhi High Court · (2024) 08 DEL CK 1667
CPC-Order IX Rule 13, Section 151
High Courts13 Aug 2024Disposed Of
Surender Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 1712
Contempt of Courts Act, 1971-Section 11Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4, 11Central Civil Services (Classification, Control & Appeal) Rules 1965-Rule 14(2), 14, 20
High Courts13 Aug 2024Allowed
Madhu Chauhan Vs DDA & Anr.
Delhi High Court · (2024) 08 DEL CK 1718
Constitution of India-Articles 226 and 227
High Courts13 Aug 2024
Oriental Insurance Co. Ltd. Vs Khushanuma & Ors.
Delhi High Court · (2024) 08 DEL CK 1719
Motor Vehicles Act, 1988-Section 173, 166, 140, 6(1), second proviso to Section 9, 11, 149(4) and 149(5)Indian Penal Code, 1860-Sections 279, 304-A and 427CPC-Order 12 Rule 8
High Courts13 Aug 2024Dismissed
Sharma Enterprises Vs The Banking Ombudsman & Anr.
Delhi High Court · (2024) 08 DEL CK 1721
Constitution of India-Article 226Banking Ombudsman Scheme, 2006-Clause 8, 8(2)(d), 8(2)(f), 13(1)(a)
High Courts13 Aug 2024Dismissed
Sudershan Pathak Vs Krishan Kumar (Dead) Thr. Lrs & Ors.
Delhi High Court · (2024) 08 DEL CK 1722
Code of Civil Procedure, 1908-Order XXII Rule 9, XXII Rule 3, XXII Rule 4, XLIII Rule 1(I), Section 151Limitation Act, 1963-Section 5Indian Limitation Act, 1877-Section 5
High Courts13 Aug 2024
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Leela Devi & Ors.
Delhi High Court · (2024) 08 DEL CK 1724
Motor Vehicles Act, 1988-Section 173, 2(9), 2(30), 2(10)Code of Criminal Procedure, 1973-Section 200Indian Penal Code, 1860-Section 279, 304A
High Courts13 Aug 2024Allowed
Kanika Chawla Vs Income Tax Officer, Ward 45(1), New Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1748
Income Tax Act, 1961-Section 244A, 139(1), 143(1), 148, 143(3)/147, 254/143(3), 68, 153(3), 254, 263, 264, 92-CA, 240, 237, 153Constitution of India-Articles 226, 227, 265